High Courts22 Jan 1975
Pratap Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) CriLJ 818
Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1975
273 judgments · page 14 of 14
High Courts21 Jan 1975Dismissed
Jai Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 1975
Kapoor Singh Nidhan Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) CriLJ 1007 : (1976) 2 ILR (P&H) 8
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 437Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts17 Jan 1975Allowed
Bakhshish Singh Vs Kewal Singh and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Jan 1975
Avtar Singh Ranjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 35 STC 406
Punjab General Sales Tax Act, 1948 — Section 11, 22, 5
High Courts15 Jan 1975Dismissed
Dev Raj Bawa Vs Om Parkash Gupta and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 1
General Clauses Act, 1897 — Section 6Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 24Punjab General Clauses Act, 1898 — Section 4
High Courts15 Jan 1975
Hazura Singh Vs Sub-Divisional Officer (C) Muktsar
Punjab And Haryana At Chandigarh · (1975) ILR (P&H) 294 : (1975) PLJ 101 : (1985) RRR 600
High Courts15 Jan 1975Dismissed
Dev Raj Bawa Vs Om Parkash Gupta and others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 1
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts14 Jan 1975Dismissed
Jabar Singh (Died) and Others Vs Shadi (died) and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 373
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 7 Rule 11, 49Court Fees Act, 1870 — Article 17
High Courts10 Jan 1975Dismissed
Smt. Kasturi Devi and others Vs The Commissioner, Jullunder Division, Jullundur and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0025
Constitution of India, 1950 — Article 226
High Courts10 Jan 1975Dismissed
Beas Project Administration Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0005
Constitution of India, 1950 — Article 226
High Courts10 Jan 1975Dismissed
Smt. Kasutri Devi Etc. Vs Commissioner, Jullundur Division, Jullundur Etc.
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts03 Jan 1975
Patap Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 01 P&H CK 0002
Essential Commodities Act, 1955 — Section 3