High Courts22 Jan 1971Dismissed
Kalwant Singh and others Vs Sher Singh and another
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 123
Punjab Pre-emption Act, 1913 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1971
458 judgments · page 22 of 23
High Courts22 Jan 1971Dismissed
Kalwant Singh, etc. Vs Sher Singh etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 123
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts20 Jan 1971Dismissed
The Phagwara Co-operative Union Ltd. Vs The Indian Engineering Co-operative Society Ltd. and others
Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0049
Punjab Co-operative Societies Act, 1961 — Section 56
High Courts20 Jan 1971Dismissed
The Phagwara Co-operative Union Ltd. Vs The Indian Engineering Co-operative Society Ltd., etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 38 : (1972) 74 PLR 724
High Courts14 Jan 1971Dismissed
Mahant Sahib Singh Vs Shromani Gurdwara Prabandhak Committee and Another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 583
Sikh Gurdwaras Act, 1925 — Section 10, 144A, 16(2), 16(2), 3(1)
High Courts14 Jan 1971
The State of Punjab Vs Sham Kaur, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 650
Criminal Procedure Code, 1898 (CrPC) — Section 151, 195, 195(1), 195(2), 288Evidence Act, 1872 — Section 193, 194, 195, 196, 199Penal Code, 1860 (IPC) — Section 109, 19, 20, 465, 467
High Courts14 Jan 1971Dismissed
Mahant Sahib Singh Vs Shromani Gurdwara Prabandhak Committee and another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 583
Sikh Gurdwaras Act, 1925 — Section 3(4)
High Courts14 Jan 1971Allowed
Express Dairy Company Limited Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 644 : (1971) 28 STC 37
Punjab General Sales Tax Act, 1948 — Section 6
High Courts13 Jan 1971
Punjab University Vs Khalsa College, Amristar and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 479 : (1973) 2 ILR (P&H) 117
Constitution of India, 1950 — Article 30Punjab University Act, 1947 — Section 10, 27, 27(1), 27(5), 31(1)Punjab University Rules — Rule 17
High Courts12 Jan 1971
Jiwan Singh and Sons and Another Vs Senior Superintendent of Central Excise and Another
Punjab And Haryana At Chandigarh · (1989) 20 ECR 233 : (1979) 4 ELT 265
High Courts12 Jan 1971
Amar Nath Vs Smt. Lakshmi Devi and others
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 34 : (1971) 73 PLR 533
Hindu Marriage Act, 1955 — Section 9
High Courts12 Jan 1971Dismissed
Amar Nath Vs Lakhsmi Devi, etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 34 : (1971) 73 PLR 533
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)Hindu Marriage Act, 1955 — Section 9
High Courts12 Jan 1971Allowed
Karambir Kaur Vs Kanwar Vijay Pal Singh, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 633
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10(1), 11, 13(1), 18
High Courts12 Jan 1971Allowed
Smt. Karambir Kaur Vs Shri Kanwar Vijay Apl Singh and another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 633
Hindu Marriage Act, 1955 — Section 13(1)(i)
High Courts12 Jan 1971Allowed
Harbans Singh Vs The State
Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0006
Prevention of Corruption Act, 1947 — Section 5(2)
High Courts12 Jan 1971Dismissed
Messrs Tip Top Drycleaners and Dyers Vs Union of India and another
Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0002
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts11 Jan 1971
Anand and Others Vs Kishan Chander and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 411
High Courts11 Jan 1971Dismissed
Ajay Enterprises Vs The Superintendent of Central Excise and Others
Punjab And Haryana At Chandigarh · (1989) 20 ECR 352
Constitution of India, 1950 — Article 226
High Courts08 Jan 1971Dismissed
Nirbhai Singh Dhillon Vs Sohan Singh Bassi and Others
Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0051
High Courts08 Jan 1971Allowed
Des Raj Vs The Treasury Officer and Assessing Authority and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 631 : (1972) 74 PLR 852
Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 5(b)