COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1971

458 judgments · page 11 of 23

High Courts02 Aug 1971

Goyal Oil Mills Vs The State

Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 21

Punjab General Sales Tax (Amendment and Validation) Act, 1967 — Section 20, 20(1)Punjab General Sales Tax Act, 1948 — Section 10, 10(3), 10(4), 10(6), 11

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High Courts02 Aug 1971

Nachhattar Singh and Others Vs Babu Khan and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 204

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85

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High Courts02 Aug 1971

Niranjan Singh and Another Vs Sher Singh

Punjab And Haryana At Chandigarh · AIR 1972 P&H 428

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts30 Jul 1971Allowed

Hazura Singh Vs The State of Punjab, etc.

Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 16

Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 30FF

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High Courts30 Jul 1971

Asa Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 284

Constitution of India, 1950 — Article 133

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High Courts29 Jul 1971Allowed

Mandir Mausuma and others Vs The Taxing Officer and others

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 716

Court Fees Act, 1870 — Section 5

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High Courts29 Jul 1971

Union of India Vs Hari Krishan Joshi and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 207

Arbitration Act, 1940 — Section 20, 20(4), 33

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High Courts29 Jul 1971

Panna Vs Mukhtiar Singh

Punjab And Haryana At Chandigarh · AIR 1972 P&H 451 : (1974) 1 ILR (P&H) 1

Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 117, 117(1), 80, 81, 81(3)

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High Courts29 Jul 1971

Hari Singh and Others Vs Chand Singh and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 149

Transfer of Property Act, 1882 — Section 101

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High Courts29 Jul 1971Allowed

Mandir Mausuma Gita Bhawan, etc. Vs The Taxing Officer (Registrar) Punjab and Haryana High Court, etc.

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 716

Court Fees Act, 1870 — Article 17, 5 , 7

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High Courts29 Jul 1971

Rampura Gujran Co-operative Agricultural Service Society Ltd. etc. Vs The State of Punjab etc.

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 720

Constitution of India, 1950 — Article 226, 227

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High Courts28 Jul 1971

Mohinder Kaur Vs Major Singh

Punjab And Haryana At Chandigarh · AIR 1972 P&H 184 : (1973) 2 ILR (P&H) 713

Hindu Marriage Act, 1955 — Section 10, 11, 13, 5, 9

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High Courts28 Jul 1971

Municipal Committee, Ludhiana Vs Ved Parkash Joshi

Punjab And Haryana At Chandigarh · AIR 1972 P&H 150

Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7(6)Punjab Municipal (General) Rules, 1979 — Rule 3Punjab Municipal Act, 1911 — Section 240

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High Courts27 Jul 1971Dismissed