High Courts04 Jan 1967
Sampuran Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1967) 01 P&H CK 0001
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1967
283 judgments · page 15 of 15
High Courts03 Jan 1967
Lal Singh and Another Vs Mst. Chhotto
Punjab And Haryana At Chandigarh · (1967) 2 ILR (P&H) 418
Guardians and Wards Act, 1890 — Section 33, 33(1)
High Courts02 Jan 1967Dismissed
Mukhtiar Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 199 : (1967) 1 ILR (P&H) 466
Punjab Panchayat Samitis (Primary Members) Election Rules, 1961 — Rule 22(1), 22(4), 28(3)Punjab Panchayat Samitis and Zila Parishads (Election Petition) Rules, 1961 — Rule 2 , 3Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 161, 5(2)