High Courts20 Mar 1964

Jagdish Chandra Gupta Vs Union of India

Punjab And Haryana At Chandigarh · AIR 1965 P&H 129

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 122, 151Constitution of India, 1950 — Article 225Limitation Act, 1963 — Section 5