High Courts03 Dec 1963
Amar Nath Sita Ram Vs Brij Bhushan Madhusudan Lal
Punjab And Haryana At Chandigarh · AIR 1964 P&H 443 : (1964) 66 PLR 535
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96 , 96(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1963
477 judgments · page 3 of 24
High Courts03 Dec 1963
Satya Dev Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 878
Constitution of India, 1950 — Article 226Punjab Municipal (General) Rules, 1979 — Rule 1(1)Punjab Municipal Act, 1911 — Section 16, 16(1), 16(2), 189, 199
High Courts02 Dec 1963Allowed
Krishan Lal Chopra Vs Panna Lal and Another
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 863
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(6), 16(4), 19
High Courts02 Dec 1963Dismissed
Pyara Singh Vs Mahant Gurmukh Das and Another
Punjab And Haryana At Chandigarh · (1963) 12 P&H CK 0034
High Courts02 Dec 1963Allowed
Kishan Lal Chopra Vs Shri Panna Lal and Another
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 863
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts02 Dec 1963
Sohan Lal Kirpa Ramnad Ors. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 212 : (1964) 2 ILR (P&H) 501
High Courts02 Dec 1963Dismissed
Gobinda Vs Arjan and Others
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 858
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Punjab Pre-emption (Amendment) Act, 1960 — Section 15, 15(1), 152
High Courts30 Nov 1963
Sewa Singh Ladha Singh Vs Manager, Indian Hume Pipe Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1964 P&H 512
Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts29 Nov 1963Allowed
Nidhan Singh Vs Kaur Singh and Others
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0015
Penal Code, 1860 (IPC) — Section 323, 392
High Courts29 Nov 1963Dismissed
Bhagwant Singh Vs Mrs. N.D. Khanna
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0001
Delhi Rent Control Act, 1958 — Section 14
High Courts28 Nov 1963
Daljeet and Co. (Private), Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 313 : (1964) 1 ILR (P&H) 850 : (1966) 1 LLJ 875
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10A
High Courts28 Nov 1963Allowed
Alwar Motor Association (F) Ltd. and Another Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (1965) ACJ 542 : (1964) 66 PLR 804
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Fatal Accidents Act, 1855 — Section 1, 1AMotor Vehicles Act, 1939 — Section 96
High Courts28 Nov 1963Allowed
Alwar Motor Association (Private) Ltd., Alwar and Another Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (1965) ACJ 542 : (1964) 66 PLR 804
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Nov 1963
Ramji Dass Om Parkash Vs The Punjab State
Punjab And Haryana At Chandigarh · (1964) 15 STC 425
Pepsu General Sales Tax Ordinance, 2006 — Section 22(4)
High Courts26 Nov 1963
Khushi Ram, Relu Ram Vs Smt. Bhago and another
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0064
Constitution of India, 1950 — Article 133
High Courts26 Nov 1963Allowed
Lal Singh Vs The State
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0062
East Punjab Agricultural Pests, Diseases and Noxious Weeds Act, 1949 — Section 4(3)
High Courts26 Nov 1963
Shangara Singh Ladha Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 400 : (1964) CriLJ 338
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts22 Nov 1963Dismissed
Dara Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0058
Penal Code, 1860 (IPC) — Section 34
High Courts22 Nov 1963Dismissed
Chiranji Lal and Others Vs Hira Lal
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 844 : (1964) 1 ILR (P&H) 838
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts22 Nov 1963Allowed
Nika Vs Aka
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145