Civil Procedure Code, 1908 (CPC) — Section 60Displaced Persons (Debts Adjustment) Act, 1951 — Section 31East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2

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High Courts08 Apr 1963Dismissed

Ajaib Singh Vs Chindo and Others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 315

Criminal Procedure Code, 1898 (CrPC) — Section 204, 204(1), 204(1A), 252, 252(1)Penal Code, 1860 (IPC) — Section 109, 494, 497

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High Courts05 Apr 1963

Remal Dass and Another Vs The State

Punjab And Haryana At Chandigarh · (1963) CriLJ 718 : (1963) 2 ILR (P&H) 611

Penal Code, 1860 (IPC) — Section 336

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High Courts05 Apr 1963Dismissed

The Gram Panchayat Ponohana Vs The Judicial Magistrate, Palwal and Others

Punjab And Haryana At Chandigarh · (1963) 04 P&H CK 0022

Punjab Gram Panchayat Act, 1952 — Section 21

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High Courts05 Apr 1963

Jai Lal Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1963) 04 P&H CK 0008

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 42

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High Courts04 Apr 1963

Ram Saran Parshotam Dass Vs Smt. Soman Wati

Punjab And Haryana At Chandigarh · (1964) CriLJ 483

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts29 Mar 1963Dismissed

C.L. Davar Vs Shri Amar Nath Kapur

Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0051

Delhi Rent Control Act, 1958 — Section 14(1)(e), 4(1)(e)

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High Courts29 Mar 1963Dismissed

Pushpa Devi and Others Vs Municipal Corporation of Delhi and Another

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 529

Civil Procedure Code, 1908 (CPC) — Section 2(2)Constitution of India, 1950 — Article 14Defence of India Act, 1939 — Section 19

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High Courts29 Mar 1963Dismissed

Mohd. Iqbal Alim Uddin Vs The State

Punjab And Haryana At Chandigarh · AIR 1963 P&H 520 : (1963) CriLJ 666

Constitution of India, 1950 — Article 7Foreigners Act, 1946 — Section 14

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High Courts29 Mar 1963Allowed

Prof. M. Ramaswamy Professor of Constitutional Law in the Faculty of Law and Others Vs Miss Manju Bakhru

Punjab And Haryana At Chandigarh · AIR 1963 P&H 419

Constitution of India, 1950 — Article 226

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