High Courts08 Aug 1963
NANAK CHAND MAMRAJ MAL Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1964) 52 ITR 410
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1963
477 judgments · page 12 of 24
High Courts07 Aug 1963Dismissed
Ram Chander Vs Shiv Narain and Others
Punjab And Haryana At Chandigarh · (1963) 08 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Aug 1963
Babu Ram Vs Ramji Lal and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 444 : (1964) CriLJ 456 : (1964) 1 ILR (P&H) 697
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts06 Aug 1963Dismissed
Surjit Kaur alias Santo and Another Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 299
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47Punjab Security of Land Tenures Act, 1953 — Section 17A, 17A(1), 17A(2)
High Courts06 Aug 1963Dismissed
Shrimati Surjit Kaur alias Santo and Another Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 299
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts05 Aug 1963Allowed
Milkhi Ram Vs Lal Singh and others
Punjab And Haryana At Chandigarh · (1963) 08 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts02 Aug 1963
BIBI GURDARSHAN KAUR (DECEASED) (THROUGH LEGAL HEIRS) Vs COMMISSIONER OF Income Tax, NEW DELHI.
Punjab And Haryana At Chandigarh · (1964) 51 ITR 1
Income Tax Act, 1961 — Section 66(1)
High Courts02 Aug 1963
Arun and Co. Vs The Union of India (UOI)
Punjab And Haryana At Chandigarh · (1963) 08 P&H CK 0030
High Courts02 Aug 1963
Shrimati Balwant Kaur Vs Chief Settlement Commissioner (Lands), Punjab
Punjab And Haryana At Chandigarh · (1963) 08 P&H CK 0024
Administration of Evacuee Property Act, 1950 — Section 27, 56Constitution of India, 1950 — Article 143, 19, 226, 227, 31(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 12, 14, 16, 17
High Courts02 Aug 1963
Mrs. I.K. Sohan Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · AIR 1964 P&H 123 : (1964) 1 ILR (P&H) 143
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Contract Act, 1872 — Section 31, 32, 46Evidence Act, 1872 — Section 41 , 44
High Courts02 Aug 1963
Smt. Balwant Kaur Mann Vs Chief Settlement Commissioner (Lands)
Punjab And Haryana At Chandigarh · AIR 1964 P&H 33 : (1964) 1 ILR (P&H) 36 : (1963) 65 PLR 1141
Administration of Evacuee Property Act, 1950 — Section 27Constitution of India, 1950 — Article 143, 19, 226, 227, 31(1)Defence of India Act, 1939 — Section 2
High Courts31 Jul 1963
Bansi Ram Naru Ram Vs Jit Ram Gehru Ram
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0010
Evidence Act, 1872 — Section 35Representation of the People Act, 1950 — Section 14, 16, 19Representation of the People Act, 1951 — Section 100(1), 16, 2, 36, 36(7)
High Courts31 Jul 1963
DALJIT SINGH Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 288 : (1964) 52 ITR 933
Income Tax Act, 1922 — Section 66(1)
High Courts30 Jul 1963Allowed
Messrs Mussadi Lal Phool Chand Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 20 : (1963) 65 PLR 1107
Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts30 Jul 1963
Mussadi Lal Phool Chand Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 20 : (1963) 65 PLR 1107
Railways Act, 1989 — Section 57Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts29 Jul 1963Dismissed
Jaimal and Another Vs The Financial Commissioner, Punjab, and Others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0007
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 2, 2(6)Punjab Security of Land Tenures Act, 1953 — Section 18, 9, 9(1)(vi)
High Courts29 Jul 1963Dismissed
Satnam Dass Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0003
High Courts29 Jul 1963Allowed
Messrs. Khushi Ram Prem Chand Vs The Excise and Taxation Commissioner, Punjab, and others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0001
Punjab General Sales Tax Act, 1948 — Section 11(6)
High Courts26 Jul 1963Allowed
Radhey Lal Vs Hem Chand and Another
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0021
Delhi Rent Control Act, 1958 — Section 15(7), 57
High Courts26 Jul 1963
Bawa Bir Singh Vs Ali Niwaz Khan
Punjab And Haryana At Chandigarh · AIR 1964 P&H 381 : (1964) 1 ILR (P&H) 403
Court Fees Act, 1870 — Article 17, 7