High Courts30 Jan 1958Dismissed
Firm H.R. Luxman and Co. Vs Income Tax Officer, E. Ward, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 395 : (1958) 34 ITR 113
Income Tax Act, 1922 — Section 46(5A), 46(7)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1958
193 judgments · page 10 of 10
High Courts29 Jan 1958Dismissed
Parma Nand Vs Kalyan Dass and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 610
Displaced Persons (Debts Adjustment) Act, 1951 — Section 59Displaced Persons (Land Acquisition) Act, 1949 — Section 7, 8General Clauses Act, 1897 — Section 6
High Courts28 Jan 1958Dismissed
Mst. Dassi Vs Mst. Kapuro Mst. Kapuro Vs Mst. Dassi
Punjab And Haryana At Chandigarh · AIR 1958 P&H 208
Hindu Succession Act, 1956 — Section 14
High Courts21 Jan 1958Allowed
Harnam Singh Arjan Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 243
Constitution of India, 1950 — Article 19(1)Dramatic Performances Act, 1876 — Section 3, 7
High Courts17 Jan 1958Dismissed
Sant Ram Lalji Ram Vs Bhagwat Dass and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 309
Transfer of Property Act, 1882 — Section 58, 67, 98
High Courts16 Jan 1958Allowed
Firm Gauri Lal Gurdev Das Vs Jugal Kishore Sharma and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 265
Civil Procedure Code, 1908 (CPC) — Section 13, 43Constitution of India, 1950 — Article 246, 261, 261(1), 261(2)
High Courts13 Jan 1958Dismissed
Hari Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 214 : (1958) CriLJ 800
Criminal Procedure (Amendment) Act, 1955 — Section 28, 30, 34Penal Code, 1860 (IPC) — Section 326
High Courts08 Jan 1958
Lahore Enamelling and Stamping Co. Ltd. Vs A.K. Bhalla and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 341
Companies Act, 1913 — Section 168, 169, 171, 227(2)Companies Act, 1956 — Section 442, 446Limitation Act, 1908 — Section 19, 9
High Courts08 Jan 1958Dismissed
F. Nanak Chand Ramkishan Das and Others Vs Lal Chand Ganeshi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 222
Contract Act, 1872 — Section 176Negotiable Instruments Act, 1881 (NI) — Section 106, 30, 35, 91, 92
High Courts08 Jan 1958Dismissed
Karnail Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 316 : (1958) CriLJ 1094
Motor Vehicles Act, 1939 — Section 123(1), 42(1)
High Courts08 Jan 1958
Dominion of India Vs The Delhi Registered Stock Holders (Iron and Steel) Association Ltd. The Delhi Registered Stock Holders (Iron and Steel) Association Ltd. Vs Dominion of India
Punjab And Haryana At Chandigarh · AIR 1958 P&H 270
Railways Act, 1890 — Section 77
High Courts07 Jan 1958Dismissed
Nihal Chand Vs Shiv Narain and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 263
Transfer of Property Act, 1882 — Section 105, 111
High Courts06 Jan 1958Allowed
Tarsem Singh and Others Vs Sm. Jagindro and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 88
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 152, 2(2)