High Courts26 Jan 1956Dismissed
Rameshwar Nath Gupta Vs Kanta Devi and Another
Punjab And Haryana At Chandigarh · AIR 1957 P&H 85
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1956
144 judgments · page 7 of 8
High Courts25 Jan 1956Allowed
Ram Parshad Nand Lal and Others Vs Central Board of Revenue, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1956 P&H 161 : (1956) 29 ITR 428
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 31(4), 33, 35, 35(1), 35(5)
High Courts25 Jan 1956Allowed
Narendar Kumar and Others Vs Custodian General of Evacuee Property in India, 'P' New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 163
Administration of Evacuee Property Act, 1950 — Section 46Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts24 Jan 1956
S. Iqbal Singh Chadha Vs Collector, Hoshiarpur and Another
Punjab And Haryana At Chandigarh · AIR 1956 P&H 235
Constitution of India, 1950 — Article 226
High Courts24 Jan 1956Dismissed
Bhagwan Das Sud and Sons Vs Income Tax Officer, Special Circle Ambala
Punjab And Haryana At Chandigarh · AIR 1956 P&H 148 : (1956) 29 ITR 330
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 5(7A), 5(7B)
High Courts19 Jan 1956Allowed
Union of India (UOI) Vs Parshotam Lal Dhingra
Punjab And Haryana At Chandigarh · AIR 1956 P&H 207 : (1957) 2 LLJ 283
Constitution of India, 1950 — Article 226, 311Fundamental Rules — Rule 15
High Courts19 Jan 1956
Firm Radhe Sham Roshan Lal Vs Kundan Lal Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1956 P&H 193
Civil Procedure Code, 1908 (CPC) — Section 2(5), 43, 44Constitution of India, 1950 — Article 261(3)
High Courts18 Jan 1956Dismissed
Lakshmi Narain and Others Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 249
Arbitration Act, 1940 — Section 21 , 24Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115
High Courts18 Jan 1956
Ram Kanwar Kidarmal and Others Vs Naurang Rai Kundan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 251
High Courts17 Jan 1956Allowed
Chuhar Singh Lachhman and Others Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 241
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts12 Jan 1956Allowed
Sohan Lal Vs The Punjab State
Punjab And Haryana At Chandigarh · AIR 1957 P&H 34
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3
High Courts12 Jan 1956Dismissed
Faqiria and Others Vs Mt. Rajo and Another
Punjab And Haryana At Chandigarh · AIR 1957 P&H 79
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3, 5
High Courts11 Jan 1956Dismissed
Radhey Mohan Gupta Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 167 : (1956) 7 STC 819
Constitution of India, 1950 — Article 226
High Courts10 Jan 1956
Sham Singh Kirpal Singh Vs Lal Singh Kirpal Singh
Punjab And Haryana At Chandigarh · AIR 1956 P&H 97
High Courts09 Jan 1956Dismissed
Baldeva and Others Vs Dip Chand Bhag Mal Jat
Punjab And Haryana At Chandigarh · AIR 1956 P&H 240
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1)
High Courts09 Jan 1956Dismissed
The First National Bank Ltd., Ambala Vs Beri Brothers and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 239
Arbitration Act, 1940 — Section 14(2), 30, 38
High Courts06 Jan 1956Dismissed
Inder Singh Vs Suba Singh
Punjab And Haryana At Chandigarh · AIR 1956 P&H 242
Suits Valuation Act, 1887 — Section 11
High Courts06 Jan 1956
Mukandi Ram Sant Ram and Others Vs Executive Engineer and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 40
Companies Act, 1956 — Section 202Constitution of India, 1950 — Article 143, 20, 20(1), 213, 238Limitation Act, 1963 — Section 12, 12(2), 12(3), 29
High Courts05 Jan 1956Allowed
Jai Lal Sheo Chand, Decree-holder Vs Bhu Dev Bhola Singh, Judgment-debtor
Punjab And Haryana At Chandigarh · AIR 1956 P&H 256
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1956Dismissed
Telu Ram Jain Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 147
Contonments Act, 1924 — Section 20(3), 52, 52(1)