High Courts22 Jan 1951
Parmanand and Others Vs The State
Punjab And Haryana At Chandigarh · (1951) 01 P&H CK 0001
Guardians and Wards Act, 1890 — Section 45, 45(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1951
283 judgments · page 15 of 15
High Courts15 Jan 1951
Om Parkash Dhri and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1951) 01 P&H CK 0006
Constitution of India, 1950 — Article 13, 13(3), 132(1), 14, 15
High Courts15 Jan 1951
Om Prakash Dhri and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1951) 01 P&H CK 0002
Constitution of India, 1950 — Article 13, 14, 15, 15(1), 16