High Courts10 Jan 2022Dismissed
Dara Singh @ Rabindra Kumar Pal Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0035
Indian Penal Code, 1860 — Section 212, 302, 396, 435
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 397 of 1,624
High Courts07 Jan 2022Disposed Of
Mahanadi Coalfields Ltd Vs M/s. Bhatia Coal Washeries Ltd And Another
Orissa High Court · (2022) 01 OHC CK 0036
Arbitration and Conciliation Act, 1996 — Section 36(3)Code of Civil Procedure, 1908 — Order 41 Rule 5(3)(c)
High Courts07 Jan 2022Disposed Of
Rakesh Digal Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 395, 398, 457, 506Arms Act, 1959 — Section 25, 27
High Courts07 Jan 2022Disposed Of
Lab. Solutions Vs Odisha Small Industries Corporation Limited And Another
Orissa High Court · (2022) 01 OHC CK 0031
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts07 Jan 2022Disposed Of
Firoza Khatun Vs Shree Jagannath Properties And Developers, Bhubaneswar And Another
Orissa High Court · (2022) 01 OHC CK 0030
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts07 Jan 2022
Tuku Majhi & Ors Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0028
High Courts06 Jan 2022Disposed Of
Rabindra Kumar Sahoo Vs Bikash Chandra Swain And Another
Orissa High Court · (2022) 01 OHC CK 0027
High Courts06 Jan 2022Allowed
Subhendu Kumar Subudhi Vs Commissioner Of Income Tax, Orissa, Bhubaneswar
Orissa High Court · (2022) 01 OHC CK 0026
Income Tax Act, 1961 — Section 133A, 143(3), 145
High Courts06 Jan 2022Disposed Of
Orissa State Road Transport Corporation Vs Chintamani Pradhan
Orissa High Court · (2022) 01 OHC CK 0025
Essential Commodities Act, 1955 — Section 21(1)
High Courts06 Jan 2022Dismissed
Executive Engineer, Electrical, Berhampur Electrical No.II, South Co., Dharmanagar, Berhampur, Dist.- Ganjam Vs Narahari Sahu And Another
Orissa High Court · (2022) 01 OHC CK 0024
High Courts06 Jan 2022Disposed Of
Rasmi Ranjan Sahu Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0023
High Courts06 Jan 2022Disposed Of
Jayaram Muduli Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0022
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts05 Jan 2022Disposed Of
M/s. Bajaj Electricals Limited Vs Micro Small And Enterprisers Facilitation And Another
Orissa High Court · (2022) 01 OHC CK 0021
Constitution of India, 1950 — Article 226, 227Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 37Limitation Act, 1963 — Section 3, 29, 29(2)
High Courts05 Jan 2022Disposed Of
Dr. Harekrishna Nayak Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0020
High Courts05 Jan 2022Dismissed
Divisional Manager, New India Assurance Company Ltd Vs Sulochan Pradhan And Another
Orissa High Court · (2022) 01 OHC CK 0016
High Courts05 Jan 2022Disposed Of
Pitabas Palei Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0015
High Courts04 Jan 2022
M/s. Ruby Associates, Pvt. Ltd., Jajpur Vs Central Board Of Direct Taxes, New Delhi And Others
Orissa High Court · (2022) 01 OHC CK 0014
Income Tax Act, 1961 — Section 148
High Courts04 Jan 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Sk. Sakil Allam And Another
Orissa High Court · (2022) 01 OHC CK 0013
High Courts04 Jan 2022Disposed Of
M/s. Puri Hotel Private Ltd Vs Additional Commissioner of Income Tax, Orissa, Bhubaneswar
Orissa High Court · (2022) 01 OHC CK 0012
Income Tax Act, 1961 — Section 254
High Courts04 Jan 2022Disposed Of
Legal Manager, M/s.New India Assurance Co. Ltd Vs Bipina Mallick And Another
Orissa High Court · (2022) 01 OHC CK 0011