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Orissa High Court judgments

32,472 judgments · page 396 of 1,624

High Courts11 Jan 2022Disposed Of

Satindra Kumar Yadav Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0056

Code of Criminal Procedure, 1973 — Section 439Odisha Goods and Services Tax Act, 2017 — Section 69, 132, 132(1)(b), 132(1)(c), 132(1)(i)
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High Courts10 Jan 2022Dismissed

Bajaj Finance Ltd Vs M/s. Ali Agency And Others

Orissa High Court · (2022) 01 OHC CK 0052

Constitution of India, 1950 — Article 226, 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4), 14, 14(1), 14(1A), 17, 17(1), 17(4), 34Transfer of Property Act, 1882 — Section 69, 69A
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High Courts10 Jan 2022Disposed Of

Sarda Mines Pvt. Ltd. And Another Vs State Of Odisha And Others

Orissa High Court · (2022) 01 OHC CK 0042

Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 27Mines and Mineral (Development and Regulation) Act, 1957 — Section 8, 8(2), 8(3), 8A, 8A(3), 8A(4), 8A(5), 8A(6), 8A(9), 9, 13, 16, 17A(2), 17(2), 17(4), 30
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