COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 394 of 1,624

High Courts18 Jan 2022Dismissed

Pradeep Kumar Mishra @ Muna Vs State Of Odisha & Anr

Orissa High Court · (2022) 01 OHC CK 0098

Code of Criminal Procedure, 1973 — Section 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A

High Courts18 Jan 2022

Manoj Behera @ Susanta @ Olla Vs State Of Odisha & Another

Orissa High Court · (2022) 01 OHC CK 0097

Indian Penal Code, 1860 — Section 376(2)(n)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3

High Courts18 Jan 2022Dismissed

Purnachandra Bindhani @ Muna Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0096

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302

High Courts18 Jan 2022Disposed Of

Rajendra Parabhoi Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0095

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366, 376(2)(n)

High Courts18 Jan 2022Dismissed

Ganesh Pradhan @ Gani Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0094

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29, 37(1)(b)

High Courts18 Jan 2022Disposed Of

Brahmananda Senapati @ Tiki Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0093

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25, 27

High Courts18 Jan 2022Disposed Of

Manas Ranjan Pradhan Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0092

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 409, 420, 506

High Courts18 Jan 2022Disposed Of

Vijay @ Bijay Yadav @ Jitu Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0091

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 353

High Courts18 Jan 2022Disposed Of

Harindar Singh Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0089

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302

High Courts18 Jan 2022Disposed Of

Dipuna @ Ajit Ray Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0088

Code of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1A), 25(1AA)

High Courts18 Jan 2022Disposed Of

Ajhar @ Saitan @Sk. Ajaruddin Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0087

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29

High Courts18 Jan 2022

M/s IDCOL Kalinga Iron Works Ltd Vs Union Of India And Others

Orissa High Court · (2022) 01 OHC CK 0085

High Courts18 Jan 2022Disposed Of

Azad Hind Sevak, Cuttack Vs State Of Odisha And Others

Orissa High Court · (2022) 01 OHC CK 0084

High Courts18 Jan 2022

Paradip Port Trust Vs Union Of India And Others

Orissa High Court · (2022) 01 OHC CK 0083

Income Tax Act, 1961 — Section 12AA

High Courts12 Jan 2022Dismissed

Debaraj Sahoo Vs Branch Manager, Orissa State Financial Corporation & Others

Orissa High Court · (2022) 01 OHC CK 0082

High Courts12 Jan 2022Dismissed

Executive Engineer, Electrical, Ganjam North Electrical Division (GNED), Southco Utility Services, Atchhatrapur, Dist.-Ganjam And Others Vs Smt. Sasmita Sahu And Another

Orissa High Court · (2022) 01 OHC CK 0081

High Courts12 Jan 2022Disposed Of

Divisional Manager, M/s.National Insurance Co. Ltd. Vs Basanta Kumar Swain And Others

Orissa High Court · (2022) 01 OHC CK 0080

High Courts12 Jan 2022Disposed Of

Jashobanta Mohanty @ Brahma Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0079

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394

High Courts12 Jan 2022Disposed Of

Akash Meher Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0078

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376A, 376B, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6

High Courts12 Jan 2022Disposed Of

Bhuban Behera @ Jilu Vs State Of Orissa

Orissa High Court · (2022) 01 OHC CK 0077

Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 313, 376(2)(n), 417Information Technology Act, 2000 — Section 66E, 67, 67(A)