High Courts21 Jan 2022Disposed Of
Benzfab Technologies Pvt. Ltd Vs Managing Director, Jindal Steel & Power Limited And Others
Orissa High Court · (2022) 01 OHC CK 0139
Arbitration and Conciliation Act, 1996 — Section 11(6)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 392 of 1,624
High Courts20 Jan 2022Disposed Of
Kumudini Kirsani Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0137
High Courts20 Jan 2022Dismissed
Saroj Kumar Sahoo Vs Union Bank Of India & Another �. Opposite Parties M
Orissa High Court · (2022) 01 OHC CK 0136
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts20 Jan 2022Disposed Of
Anand @ Kamal Lochan Mallick Vs State Of Orissa And Anr
Orissa High Court · (2022) 01 OHC CK 0135
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6, 9
High Courts20 Jan 2022Disposed Of
Srikant Das Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0134
Indian Penal Code, 1860 — Section 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts20 Jan 2022Disposed Of
Chandrakant Dhir Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0133
High Courts20 Jan 2022Disposed Of
Tuku Behera Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 41Indian Penal Code, 1860 — Section 294, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts20 Jan 2022Disposed Of
Rashmi Ranjan Bhuyan Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0131
High Courts20 Jan 2022Disposed Of
Gagan Behera @ Gagan Kumar Behera Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0130
High Courts20 Jan 2022Disposed Of
Dhani @ Dhaneswar Barik Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0129
Indian Penal Code, 1860 — Section 354B, 427, 452Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts20 Jan 2022Disposed Of
Babu @ Rafique @ Sk. Safiruddin @ Sk. Sapikruddin Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0128
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts20 Jan 2022Disposed Of
Chandrasekhar Choudhury Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0127
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37
High Courts20 Jan 2022Disposed Of
Akshay Ojha Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(D), 394
High Courts20 Jan 2022Disposed Of
K. Chandra Reddy Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0111
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 342, 376(1), 376(2)(n), 457, 506
High Courts20 Jan 2022Disposed Of
Madan Sahu Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)
High Courts20 Jan 2022Dismissed
Bhima Khilo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)
High Courts20 Jan 2022
M/S. Behera Paints & Hardware And Another Vs Reserve Bank Of India, Bhubaneswar & Others
Orissa High Court · (2022) 01 OHC CK 0108
High Courts20 Jan 2022Dismissed
Pravat @ Pabitra Mohan Sethi Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 Jan 2022Disposed Of
Ajay Kumar Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts19 Jan 2022Allowed
Rudrakanta Panda Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0125
Constitution of India, 1950 — Article 14, 16, 309Industrial Disputes Act, 1947 — Section 25(T)Contract Act, 1872 — Section 23