High Courts19 Jan 2022Allowed
Raghunath Sahu Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0124
Constitution of India, 1950 — Article 12, 14, 226, 227Code of Civil Procedure, 1908 — Section 80
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 393 of 1,624
High Courts19 Jan 2022
Dr. Manamohan Biswal Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0123
High Courts19 Jan 2022Disposed Of
Bharatiya Bikarsh Parisad Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0122
High Courts19 Jan 2022Disposed Of
Odisha Pradesh Congress Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0121
High Courts19 Jan 2022Allowed
M/s. Om Sri Laxmi Ganesh Cashew Industries Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0120
Odisha Value Added Tax Act, 2004 — Section 39, 40, 42, 43Odisha Value Added Tax Rules, 2004 — Rule 50
High Courts19 Jan 2022
M/S. Sri Krishna Solvent Extraction Pvt. Ltd Vs Commissioner Of Sales Tax And Others
Orissa High Court · (2022) 01 OHC CK 0119
Odisha Value Added Tax Act, 2004 — Section 79(1)
High Courts19 Jan 2022Disposed Of
Kalim Khan Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 451, 457Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C),51, 52, 55, 60(3)
High Courts19 Jan 2022Disposed Of
Rajendra Kumar Panda And Ors Vs State Of Orissa And Anr
Orissa High Court · (2022) 01 OHC CK 0117
Hindu Marriage Act, 1955 — Section 13B
High Courts19 Jan 2022Disposed Of
Binod Luhar Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 457
High Courts19 Jan 2022Disposed Of
Chakradhar Rout and Ors Vs State Of Odisha And Anr
Orissa High Court · (2022) 01 OHC CK 0115
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 341, 506
High Courts19 Jan 2022Disposed Of
Anadi Nayak Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 317
High Courts19 Jan 2022Allowed
Malaya Kumar Lenka Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0113
Code of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Penal Code, 1860 — Section 34, 120B, 408
High Courts19 Jan 2022Allowed
Maheswar Barik Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0112
Constitution of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts19 Jan 2022Disposed Of
Bichi @ Bichitrananda @ Bichitra Swain Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0105
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts19 Jan 2022Disposed Of
Kanhu Charan Nahak Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0104
High Courts19 Jan 2022Disposed Of
Udhaba Pangi And Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0103
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324, 427
High Courts18 Jan 2022
Arun Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0102
Indian Penal Code, 1860 — Section 363, 366A, 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 4, 8
High Courts18 Jan 2022Disposed Of
Rahidul Biswas Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0101
High Courts18 Jan 2022Disposed Of
Hadibandhu Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0100
High Courts18 Jan 2022Disposed Of
Biswa Ranjan Tripathy & Anr Vs State Of Odisha & Anr
Orissa High Court · (2022) 01 OHC CK 0099
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420, 468, 471