High Courts12 Jan 2022Disposed Of
D.Gobinda Reddy & Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25(1B)(a)
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Orissa High Court judgments
32,472 judgments · page 395 of 1,624
High Courts12 Jan 2022Dismissed
Padu Patra Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts12 Jan 2022Disposed Of
Satyabrata Pani & Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2022Disposed Of
Rabi @ Gobinda Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 354, 354(A), 354(B), 506Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts12 Jan 2022Disposed Of
Trinath Behera Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0072
High Courts11 Jan 2022Dismissed
Prabhat Kumar Banerjee Vs Union Of India & Others
Orissa High Court · (2022) 01 OHC CK 0071
High Courts11 Jan 2022Disposed Of
New India Assurance Co. Ltd. Vs Bimal Kumar Sahoo And Another
Orissa High Court · (2022) 01 OHC CK 0070
High Courts11 Jan 2022Disposed Of
Manager, New India Assurance Co. Limited Vs Sabita Das And Another
Orissa High Court · (2022) 01 OHC CK 0069
High Courts11 Jan 2022Disposed Of
Divisional Manager, New India Assurance Co. Ltd Vs Arjun Nayak And Another
Orissa High Court · (2022) 01 OHC CK 0068
High Courts11 Jan 2022Disposed Of
State of Orissa And Other Vs Puspalata Mishra And Another
Orissa High Court · (2022) 01 OHC CK 0067
Orissa Education Act, 1969 — Section 10(2)
High Courts11 Jan 2022Disposed Of
National Insurance Company Ltd Vs Achyut Kumar Nath And Another
Orissa High Court · (2022) 01 OHC CK 0066
High Courts11 Jan 2022Disposed Of
Gahala Mahananda Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 401
High Courts11 Jan 2022Disposed Of
Sulochana Rout Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0064
High Courts11 Jan 2022Disposed Of
Bijaya Kumar Sethy Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0063
Indian Penal Code, 1860 — Section 34, 323, 363, 366, 376D(a), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts11 Jan 2022Disposed Of
Rudra Narayan Bhutia Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 164
High Courts11 Jan 2022Disposed Of
Santosh Kumar Patanayak @ Pattnaik & Anr Vs M/s. Sri Mandir through Umasankar Mohanty & Anr
Orissa High Court · (2022) 01 OHC CK 0061
Code of Civil Procedure, 1908 — Order 39 Rule 4
High Courts11 Jan 2022Disposed Of
Dillip Kumar Karma Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts11 Jan 2022Dismissed
Tapan Rout Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)
High Courts11 Jan 2022Dismissed
Paradip Port Trust Vs M/s. Cimmco Birla Ltd
Orissa High Court · (2022) 01 OHC CK 0058
High Courts11 Jan 2022Disposed Of
Amit Kumar Agarwal @ Amit Agarwal Vs State Of Odisha And Another
Orissa High Court · (2022) 01 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Odisha Goods and Services Tax Act, 2017 — Section 69, 132, 132(1), 132(1)(b), 132(1)(c), 132(1)(i)