High Courts24 Jan 2022Disposed Of
Tikili Swain Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
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Orissa High Court judgments
32,472 judgments · page 391 of 1,624
High Courts24 Jan 2022Disposed Of
Chakradhar Patra And Another Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts24 Jan 2022Disposed Of
Sambit Samal Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394, 323, 341, 376(2)(n), 506
High Courts24 Jan 2022Disposed Of
Sandeep Kumar Swain @ Bapuni Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 27A, 29
High Courts24 Jan 2022Disposed Of
Krishna Prasad Keshari @ Keshri Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 379, 408, 411, 471
High Courts24 Jan 2022Disposed Of
Kalia @ Bishnu Charan Sahu @ Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 27
High Courts24 Jan 2022Dismissed
Dhanurjaya Patra Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 460, 506Arms Act, 1959 — Section 25, 27
High Courts24 Jan 2022Disposed Of
Manoj Kumar Sahu Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 397, 420Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts21 Jan 2022Disposed Of
Sasmita Samal Vs Santosh Kumar Das
Orissa High Court · (2022) 01 OHC CK 0154
Hindu Marriage Act, 1955 — Section 19
High Courts21 Jan 2022
Md. Arman Vs Reshma Khatoon
Orissa High Court · (2022) 01 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 125
High Courts21 Jan 2022
Sagar Sahu Vs Bandana Sahu And Others
Orissa High Court · (2022) 01 OHC CK 0150
High Courts21 Jan 2022Disposed Of
Litu @ Sarita Kumari Panigrahy @ Pati Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0148
Protection of Women from Domestic Violence Act, 2005 — Section 12(1), 12(5)Protection of Women from Domestic Violence Rules, 2005 — Rule 5, 8
High Courts21 Jan 2022
Rajendra Prasad Pradhan And Others Vs Dr. N. Kishore Patnaik And Others
Orissa High Court · (2022) 01 OHC CK 0147
Code of Civill Procedure, 1908 — Order 26 Rule 9
High Courts21 Jan 2022Disposed Of
Dagre Swar @ Dageswar @ Dogre Satanami Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0146
Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts21 Jan 2022Disposed Of
Rabindra Parida @ Dhoba Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0145
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 325, 419, 420, 468, 471, 506
High Courts21 Jan 2022Disposed Of
Prem @ G. Prem Kumar Rao Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts21 Jan 2022Disposed Of
Ajaya Kumar Panda Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0143
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts21 Jan 2022Disposed Of
Debadullabha Mohapatra Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0142
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 25(1A), 25(8), 29
High Courts21 Jan 2022Disposed Of
Trinatha Mohapatra Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0141
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts21 Jan 2022Disposed Of
Prasanna Naik Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0140