High Courts27 Jan 2022Disposed Of
Puspa Muduli Vs State Of Odisha & Anr
Orissa High Court · (2022) 01 OHC CK 0204
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 389 of 1,624
High Courts27 Jan 2022Disposed Of
Prasanta Kumar Nayak Vs Truptiseni Sahoo
Orissa High Court · (2022) 01 OHC CK 0203
High Courts27 Jan 2022Disposed Of
Purna Chandra Dhir Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0202
High Courts27 Jan 2022Partly Allowed
Divisional Manager, New India Assurance Co. Ltd., Badambadi, Cuttack Vs Geetarani Rout And Others
Orissa High Court · (2022) 01 OHC CK 0201
Employees� Compensation Act, 1923 — Section 30
High Courts27 Jan 2022Disposed Of
Pragyan Priyadasini Barik Vs Lal Mohan Sabat
Orissa High Court · (2022) 01 OHC CK 0200
Negotiable Instruments Act, 1881 — Section 138
High Courts27 Jan 2022Dismissed
Biku @ Sunil Kumar Prusty @ Sunil Prusty Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0199
High Courts27 Jan 2022
Smita Mohanty Vs Ambika Prasad Mohanty And Others
Orissa High Court · (2022) 01 OHC CK 0197
Code of Civil Procedure, 1908 — Section 80(2)
High Courts27 Jan 2022
Basanti Barik And Others Vs Purna Chandra Patra
Orissa High Court · (2022) 01 OHC CK 0196
High Courts27 Jan 2022
Tribikram Jayasing Vs Bijay @ Bijan Dalai And Others
Orissa High Court · (2022) 01 OHC CK 0195
High Courts27 Jan 2022Allowed
Siba @ Debasis Mukhi Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0194
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts27 Jan 2022Allowed
Tularam Sagaria Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0193
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 306, 498(A)
High Courts27 Jan 2022Allowed
Ganu @ Rasmita Mahakuda Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0192
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304(B), 306, 406, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts25 Jan 2022
Malabika Mohapatra And Another Vs Charulata Mohanty @ Khuntia And Others
Orissa High Court · (2022) 01 OHC CK 0190
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 2(2), 115
High Courts25 Jan 2022Disposed Of
Chatura@ Chaturbhuja Giri And Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0189
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 325, 341, 506
High Courts25 Jan 2022Disposed Of
Kalabati Sahoo And Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0188
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307
High Courts25 Jan 2022Disposed Of
Kamala Kumar Nayak @Kamal Kumar Nayak Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0187
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 27, 29
High Courts25 Jan 2022Disposed Of
Kishore Chandra Biswal Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0186
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 409, 420, 465, 467, 468, 471
High Courts25 Jan 2022Disposed Of
Ajit Kumar Nayak Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 313, 376, 384, 451, 506, 507
High Courts25 Jan 2022Disposed Of
Niranjan Dehury And Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts25 Jan 2022Disposed Of
M/s GSCO (Gurmeet Singh and Company) Infrastructure Pvt. Ltd Vs Mahanadi Coalfields Ltd And Others
Orissa High Court · (2022) 01 OHC CK 0183
Arbitration and Conciliation Act, 1996 — Section 9