High Courts01 Feb 2022Dismissed
Pramod Chandra Sejpada Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0004
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 388 of 1,624
High Courts01 Feb 2022Disposed Of
Chitta Ranjan Pand Vs Sri Girija Sankar Pattanaik And Others
Orissa High Court · (2022) 02 OHC CK 0003
High Courts01 Feb 2022Disposed Of
Bijay Kumar Swain And Another Vs Bisweswar Mahanty And Others
Orissa High Court · (2022) 02 OHC CK 0002
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts01 Feb 2022Disposed Of
Rajiba Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 366, 376(2)(n), 506
High Courts31 Jan 2022Allowed
Sachidananda Mishra Vs State Of Odisha (Vig.)
Orissa High Court · (2022) 01 OHC CK 0222
Code of Criminal Procedure, 1973 — Section 212, 212(2), 313, 391, 465Indian Penal Code, 1860 — Section 409, 463, 464, 468, 470, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts31 Jan 2022
Md. Hamidullah @ Hamid Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0221
Indian Penal Code, 1860 — Section 376(2)(n), 379, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts31 Jan 2022Disposed Of
State Of Odisha Vs Registrar General, Orissa High Court, Cuttack
Orissa High Court · (2022) 01 OHC CK 0220
Code of Criminal Procedure, 1973 — Section 306, 439Narcotic Drugs and Psychotropic Substances Act, 1985 Section 36, 36A, 36A(1)(c), 36A(1)(d), 36B, 36C, 36(3), 51A, 52A, 52A(1), 52A(2), 52A(3), 52A(4), 53(1)
High Courts31 Jan 2022Disposed Of
Ashis Ranjan Mohanty (Adv.) Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0219
Code of Criminal Procedure, 1973 — Section 452, 457
High Courts31 Jan 2022Disposed Of
Orissa Water Supply And Sewerage Board Vs Praful Kumar Sethi And Others
Orissa High Court · (2022) 01 OHC CK 0218
Orissa Water Supply and Sewerage Board Act, 1991 — Section 61
High Courts31 Jan 2022Disposed Of
Ajaya Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0217
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 380, 457
High Courts31 Jan 2022Disposed Of
K. Hiren @ Hiran Kumar Rao And Anr Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0216
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 341, 506Arms Act, 1959 — Section 27
High Courts31 Jan 2022Disposed Of
Muna Pradhan Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0215
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 376(2)(n), 506
High Courts28 Jan 2022Disposed Of
Pravudutta Patra & Others Vs State Of Odisha & Anr
Orissa High Court · (2022) 01 OHC CK 0214
Hindu Marriage Act, 1955 — Section 13(1)Code of Civil Procedure, 1908 — Order 23 Rule 3Indian Penal Code, 1860 — Section 34, 294, 307, 323, 354, 498A, 506
High Courts28 Jan 2022
Kalia @ Nityananda Pradhan Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0213
Indian Penal Code, 1860 — Section 147, 148, 149, 302Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts28 Jan 2022
Madhusudan Patra Vs Alddin Patra And Others
Orissa High Court · (2022) 01 OHC CK 0212
High Courts28 Jan 2022Disposed Of
M/s. Affinique Tech Vs M/s. Maithan Ispat Limited (MESCO Unit-2) And Another
Orissa High Court · (2022) 01 OHC CK 0210
Arbitration and Conciliation (Amendment) Act, 2015 — Section 11
High Courts27 Jan 2022Disposed Of
M/S. Subhamukti Agency, Cuttack Vs Commissioner of CT & GST And Others
Orissa High Court · (2022) 01 OHC CK 0208
Central Goods and Services Tax Act, 2017 — Section 73
High Courts27 Jan 2022Disposed Of
M/s. S M Niryat Pvt. Ltd Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0207
High Courts27 Jan 2022Disposed Of
M/S. Subhamukti Agency, Cuttack Vs Commissioner Of CT & GST And Others
Orissa High Court · (2022) 01 OHC CK 0206
Central Goods and Services Tax Act, 2017 — Section 73
High Courts27 Jan 2022Disposed Of
Pradipta Hati Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0205