High Courts04 Feb 2022Disposed Of
Smrutimanjari Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0047
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 386 of 1,624
High Courts04 Feb 2022Disposed O
Mrutyunjay Mahakud Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0046
High Courts04 Feb 2022Dismissed
Union of India And Others Vs Bijay Kumar Majhi
Orissa High Court · (2022) 02 OHC CK 0045
High Courts04 Feb 2022Allowed
Tuku @ Abdul Naim Khan Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 161, 164, 281, 288Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts04 Feb 2022Disposed Of
United Construction Vs Union of India
Orissa High Court · (2022) 02 OHC CK 0043
High Courts04 Feb 2022Disposed Of
Project Director, Orissa Primary Education Programme Authority (OPEPA) now Orissa School Education Programme Authority (OSEPA) Vs M/s. Universal Enterprises
Orissa High Court · (2022) 02 OHC CK 0042
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts03 Feb 2022Disposed Of
Tankadhar Nag Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0028
Land Acquisition Act, 1894 — Section 28A
High Courts03 Feb 2022Disposed Of
Bipini Bihari Jena & Another Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0027
High Courts03 Feb 2022Disposed Of
Biswanath Naik & Others Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0026
High Courts03 Feb 2022Dismissed
Smt. Kalyani Sahoo Vs Authorized Officer cum Chief Manager, Regional Office, Bhubaneswar And Others
Orissa High Court · (2022) 02 OHC CK 0025
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 31(i)
High Courts03 Feb 2022Disposed Of
Shankarsan Sahay Vs Urmila Sahay And Others
Orissa High Court · (2022) 02 OHC CK 0024
Hindu Succession Act, 1956 — Section 15, 16
High Courts03 Feb 2022Disposed Of
JBS Construction Pvt. Ltd Vs Dillip Kumar Nayak
Orissa High Court · (2022) 02 OHC CK 0023
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 34, 34(2), 34(3), 35
High Courts03 Feb 2022Disposed Of
Subhendu Parida Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts03 Feb 2022Disposed Of
Raju@Tofan Parida Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 379, 407, 420, 467, 468
High Courts03 Feb 2022Disposed Of
Prasant Kumar Sahu Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0020
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts03 Feb 2022Disposed Of
Satyanarayan Lenka Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0019
High Courts02 Feb 2022Disposed Of
Suresh Chandra Behera @ Guru Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 186, 294, 302, 307, 323, 324, 325, 332, 341, 395, 427Railway Act, 1989 — Section 150, 151, 152
High Courts02 Feb 2022Disposed Of
Santosh Kumar Swain Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467Prize Chits and Money Circulation Schemes (Banning) Act,1978 — Section 4, 5, 6
High Courts02 Feb 2022Disposed Of
Rabindra Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts02 Feb 2022
Ramanath Das Vs State Of Odisha & Ors
Orissa High Court · (2022) 02 OHC CK 0037