High Courts08 Feb 2022Disposed Of
Maheswar Sethi @ Sethy Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 385 of 1,624
High Courts08 Feb 2022Disposed Of
Rajat Kumar Mahakud Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0050
High Courts08 Feb 2022Disposed Of
Paradip Port Trust And Another Vs Cimmco Birla Ltd
Orissa High Court · (2022) 02 OHC CK 0049
High Courts07 Feb 2022Disposed Of
Kanchu Charan Nayak And Others Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0069
High Courts07 Feb 2022Disposed Of
Sk. Sarif Alli Vs R.T.O., Chandikhole
Orissa High Court · (2022) 02 OHC CK 0068
High Courts07 Feb 2022Disposed Of
M/s. Ratna Constructions Vs State Of Odisha & Ors
Orissa High Court · (2022) 02 OHC CK 0067
High Courts07 Feb 2022Disposed Of
Mama Bisoi Vs Trinath Bisoi
Orissa High Court · (2022) 02 OHC CK 0066
Hindu Marriage Act, 1955 — Section 13B
High Courts07 Feb 2022Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Smt. Sitamani Marandi @ Soren And Others
Orissa High Court · (2022) 02 OHC CK 0065
High Courts07 Feb 2022Dismissed
M/s. Ashok Kumar Martha Vs Commissioner Of Income Tax, Bhubaneswar
Orissa High Court · (2022) 02 OHC CK 0064
Income Tax Act, 1961 — Section 43A
High Courts07 Feb 2022Disposed Of
M/s Orissa Sponge Iron & Steel Ltd Vs Asst.Commissioner Of Income Tax, Sambalpur & Another
Orissa High Court · (2022) 02 OHC CK 0063
Income Tax Act, 1961 — Section 139(1)
High Courts07 Feb 2022Dismissed
P. Aruna Kumari Patro Vs Income Tax Officer And Others
Orissa High Court · (2022) 02 OHC CK 0062
Income Tax Act, 1961 — Section 40A(3), 68, 147, 254
High Courts07 Feb 2022Disposed Of
Smt. C. Girija Vs Commissioner of Income Tax, Bhubaneswar And Another
Orissa High Court · (2022) 02 OHC CK 0061
Income Tax Act, 1961 — Section 147
High Courts07 Feb 2022Disposed Of
Siba Prasad Pani Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0060
Indian Penal Code, 1860 — Section 34, 120B, 294, 307, 323, 341, 427, 506
High Courts07 Feb 2022Disposed Of
Prasanta Kumar Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 482
High Courts07 Feb 2022Dismissed
Janaki Ghantiali And Another Vs Satish Chandra Barik And Others
Orissa High Court · (2022) 02 OHC CK 0058
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts07 Feb 2022Disposed Of
Chitrasen Lakra Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0057
Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 25, 27
High Courts07 Feb 2022Disposed Of
Jayadev Nayak Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0056
High Courts07 Feb 2022Disposed Of
Keshaba Nahak And Another Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0055
Indian Penal Code, 1860 — Section 294, 307, 323, 324, 341, 506
High Courts07 Feb 2022Disposed Of
Pinku@ Nalini Kanta Sahoo Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0054
Indian Penal Code, 1860 — Section 323, 376(1), 506
High Courts04 Feb 2022Disposed Of
Jyotishree Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0048