High Courts02 Feb 2022
Dr.Sumit Kumar Sahu Vs State Of Odisha & Another
Orissa High Court · (2022) 02 OHC CK 0036
Protection of Women from Domestic Violence Act, 2005 — Section 17, 19
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 387 of 1,624
High Courts02 Feb 2022Dismissed
Subash Chandra Rath & Another Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0035
High Courts02 Feb 2022Dismissed
Joseph Kandhapan Vs State of Odisha
Orissa High Court · (2022) 02 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 167(2), 397, 401, 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 36A(4)
High Courts02 Feb 2022Dismissed
Manoj Kumar Sahu Vs M/s Maa Tarini Coal Suppliers
Orissa High Court · (2022) 02 OHC CK 0033
Code of Criminal Procedure, 1973 — Section 311, 391
High Courts02 Feb 2022Dismissed
Baidu Majhi Vs Kade Majhi And Another
Orissa High Court · (2022) 02 OHC CK 0032
High Courts02 Feb 2022Allowed
M/s. Cresent Co Vs Commissioner of Income Tax, Sambalpur
Orissa High Court · (2022) 02 OHC CK 0030
High Courts02 Feb 2022Disposed Of
R. Keshab Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0018
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(1), 452, 506
High Courts02 Feb 2022Disposed Of
Bijaya Das Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)(i)
High Courts02 Feb 2022Disposed Of
Sri Sri Jagannath Paduka Ashram Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0016
High Courts02 Feb 2022Disposed Of
Rasmita Nayak And Another Vs Sushanta Kumar Ray
Orissa High Court · (2022) 02 OHC CK 0015
High Courts02 Feb 2022Disposed Of
Ramesh Meher Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0014
Code of Criminal Procedure, 1973 — Section 439Information Technology Act, 2000 — Section 66(C), 67, 67(A)
High Courts02 Feb 2022Disposed Of
Santosh @ Santa Naik Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341
High Courts02 Feb 2022Disposed Of
Debraj Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0012
Indian Penal Code, 1860 — Section 34, 341, 376D, 506
High Courts02 Feb 2022Allowed
Aviram Panda And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0011
High Courts02 Feb 2022Allowed
M/s. Orissa Mining Corporation Ltd., Bhubaneswar Vs Deputy Commissioner Of Income Tax, Bhubaneswar And Another
Orissa High Court · (2022) 02 OHC CK 0010
Income Tax Appellate Tribunal Rules, 1963 — Rule 28
High Courts01 Feb 2022Disposed Of
Umakanta Kuanr Vs Director Of Mines, Bhubaneswar And Others
Orissa High Court · (2022) 02 OHC CK 0009
High Courts01 Feb 2022Disposed Of
Lokanath Patra Vs Supriya Patra
Orissa High Court · (2022) 02 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 125(4), 125(5)
High Courts01 Feb 2022Disposed Of
Jagabandhu Samal Vs Commnr., Land Records & Settlement, Cuttack & Ors
Orissa High Court · (2022) 02 OHC CK 0007
High Courts01 Feb 2022
Dolagovinda Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0006
High Courts01 Feb 2022
Odisha Mining Corporation Limited And Others Vs Akshya Kumar Mahanta
Orissa High Court · (2022) 02 OHC CK 0005