High Courts14 Feb 2022
Tata Iron & Steel Company Ltd. And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0114
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 383 of 1,624
High Courts14 Feb 2022Disposed Of
Divisional Manager, New India Assurance Co. Ltd. Vs Bishwakarma Prasad And Another
Orissa High Court · (2022) 02 OHC CK 0113
High Courts14 Feb 2022Disposed Of
M/s.National Insurance Company Limited Vs Janaki Sahoo And Others
Orissa High Court · (2022) 02 OHC CK 0112
High Courts14 Feb 2022Disposed Of
Manoj Naik Vs State Of Odisha And Anr
Orissa High Court · (2022) 02 OHC CK 0111
Indian Penal Code, 1860 — Section 34, 313, 376DA, 458Protection of Children from Sexual Offences Act, 2012 — Section 6Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts14 Feb 2022Disposed Of
Subhendu Kumar Chhotray & Ors. Vs Brajakishore Chhotray & Ors
Orissa High Court · (2022) 02 OHC CK 0110
Code of Civil Procedure, 1908 — Order 5 Rule 20
High Courts14 Feb 2022
Surendra @ Suresh Kumar Das Vs Manoranjan Das & Anr
Orissa High Court · (2022) 02 OHC CK 0109
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Feb 2022Disposed Of
Sher Singh Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0108
Indian Penal Code, 1860 — Section 307, 395, 397, 457Arms Act, 1959 — Section 27
High Courts14 Feb 2022Disposed Of
Haribandhu Khatua @ Hari Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0107
Indian Penal Code, 1860 — Section 395, 458
High Courts14 Feb 2022Dismissed
Union of India Vs M/s. D.K. Construction
Orissa High Court · (2022) 02 OHC CK 0105
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Feb 2022Disposed Of
Srikrushna Padhi Vs Enforcement Directorate, Govt. Of India
Orissa High Court · (2022) 02 OHC CK 0104
Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 439Prize Cheat and Money Circulation Scheme (Banning) Act, 1976 — Section 3, 4, 5
High Courts11 Feb 2022Disposed Of
Bhakta Ranjan Pattnaik Vs New India Assurance Company Ltd. And Others
Orissa High Court · (2022) 02 OHC CK 0096
High Courts11 Feb 2022Allowed
Ranjan Kumar Dash And Another Vs Sole Arbitrator And Another
Orissa High Court · (2022) 02 OHC CK 0095
Arbitration and Conciliation Act, 1996 — Section 37
High Courts11 Feb 2022Dismissed
Biswanath Pradhan Vs Regional Director, Reserve Bank Of India, Bhubaneswar And Others
Orissa High Court · (2022) 02 OHC CK 0094
High Courts11 Feb 2022
Debakar Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0092
High Courts11 Feb 2022Disposed Of
Ananda Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0091
Real Estate (Regulation and Development) Act, 2016 — Section 3(2), 3(2)(a)
High Courts11 Feb 2022Disposed Of
Bhagaban Munda Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0090
Orissa Land Reforms Act, 1960 — Section 22, 73(c)
High Courts11 Feb 2022Disposed Of
Satyashish Tripathy Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0089
High Courts11 Feb 2022Disposed Of
M/s.I.C.I.C.I. Lombard General Insurance Co. Ltd Vs Smt. P.Usharani And Others
Orissa High Court · (2022) 02 OHC CK 0088
High Courts11 Feb 2022Disposed Of
Balaram Sahoo Vs MD. Abdul Hai, General Manager (GAD) Odisha
Orissa High Court · (2022) 02 OHC CK 0086
High Courts11 Feb 2022Disposed Of
Kamaljit Singh Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0085