High Courts10 Feb 2022Disposed Of
Kshirod Kumar Behera Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0101
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 384 of 1,624
High Courts10 Feb 2022Allowed
A. Ashu @ Edalu Esu Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0100
High Courts10 Feb 2022Disposed Of
Sudam Nag Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0099
Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25
High Courts10 Feb 2022Allowed
Niranjan Senapati Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0098
High Courts10 Feb 2022Disposed Of
M/s Kohli Builders and Developers Private Limited Vs M/s VISA Steel Limited
Orissa High Court · (2022) 02 OHC CK 0097
Arbitration and Conciliation Act, 1996 — Section 34(2A)
High Courts09 Feb 2022Dismissed
Anantha Charan Das Vs State of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0084
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2022Disposed Of
Rajesh Kumar Behera Vs State of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0082
Odisha Excise Act, 2008 — Section 49
High Courts09 Feb 2022
Prasannajit Nayak Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0081
Code of Criminal Procedure, 1973 — Section 173, 209, 220, 438, 465Indian Penal Code, 1860 — Section 120B, 379, 409, 420Mines and Minerals (Development and Regulation) Act, 1957 — Section 2(hc), 4(1), 4(1A), 21, 22, 23, 30B, 30B(1)
High Courts09 Feb 2022
Bisweswar Tudu Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0080
Indian Penal Code, 1860 — Section 506
High Courts09 Feb 2022
Manoranjan Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0079
High Courts09 Feb 2022Disposed Of
Bairagi Charan Nayak Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0078
High Courts09 Feb 2022Disposed Of
Bijay Ketan Mangaraj Vs District Sub Registrar, Jatani And Others
Orissa High Court · (2022) 02 OHC CK 0077
High Courts09 Feb 2022Disposed Of
Sri Laxmidhar Sahu Vs Subash Sekhar Panda And Others
Orissa High Court · (2022) 02 OHC CK 0075
High Courts09 Feb 2022Disposed Of
Sangram Keshari Patnaik Vs Swarnalata Das And Others
Orissa High Court · (2022) 02 OHC CK 0074
High Courts09 Feb 2022
National Aluminium Company Limited, Bhubaneswar Vs Commissioner Of Income Tax, Bhubaneswar And Another
Orissa High Court · (2022) 02 OHC CK 0073
Income Tax Act, 1961 — Section 32(1)(iia), 43B
High Courts09 Feb 2022Dismissed
Commissioner of Income Tax, Bhubaneswar Vs M/s. Subham Estcon Private Ltd., Bhubaneswar
Orissa High Court · (2022) 02 OHC CK 0072
Income Tax Act, 1961 — Section 69C, 144, 153A
High Courts09 Feb 2022Disposed Of
Akhirani Sahoo And Others Vs Janmaday Das And Another
Orissa High Court · (2022) 02 OHC CK 0071
High Courts09 Feb 2022Dismissed
M/s. NESCO Ltd. And Others Vs Kumudini Mohapatra And Others
Orissa High Court · (2022) 02 OHC CK 0070
High Courts08 Feb 2022Disposed Of
Prafulla Behera Vs Collector, Jajpur And Others
Orissa High Court · (2022) 02 OHC CK 0053
High Courts08 Feb 2022Disposed Of
Basanta Kumar Jena And Others Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 482