High Courts17 Feb 2022Disposed Of
D.D. Champatiray Vs Bharat Sanchar Nigam Ltd
Orissa High Court · (2022) 02 OHC CK 0133
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 382 of 1,624
High Courts16 Feb 2022
Kshirod Kumar Rout And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0125
High Courts16 Feb 2022Dismissed
Srimati Dei @ Puspalata Panda Vs State Of Orissa & Another
Orissa High Court · (2022) 02 OHC CK 0124
High Courts16 Feb 2022Dismissed
Republic of India Vs Sri Santosh Nayak
Orissa High Court · (2022) 02 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 378Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20Evidence Act, 1872 — Section 60
High Courts16 Feb 2022Disposed Of
Akash Kumar Pathak Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 469, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts16 Feb 2022Disposed Of
M/S. Kalinga Oil and Refinerie Vs M/S. National Bulk Handling Corporation Ltd. And Another
Orissa High Court · (2022) 02 OHC CK 0121
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 34
High Courts16 Feb 2022
Steel Authority Of India And Others Vs M/S. Ores India (P) Ltd
Orissa High Court · (2022) 02 OHC CK 0119
Arbitration and Conciliation Act, 1996 — Section 36(3)
High Courts16 Feb 2022
State Of Orissa And Others Vs M/s. Engineers & Builders Ltd., BBSR
Orissa High Court · (2022) 02 OHC CK 0118
High Courts15 Feb 2022Disposed Of
Chairman, Paradeep Municipality And Another Vs Bamadev Sahoo And Another
Orissa High Court · (2022) 02 OHC CK 0132
High Courts15 Feb 2022Disposed Of
Nakula Digal Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0131
Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 29
High Courts15 Feb 2022Disposed Of
Om Prakash Barma Vs Rohita Kumar Mishra
Orissa High Court · (2022) 02 OHC CK 0130
High Courts15 Feb 2022Disposed Of
Pravakar Das & Anr Vs Mahendra Das & Ors
Orissa High Court · (2022) 02 OHC CK 0129
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts15 Feb 2022Disposed Of
Kusia @ Kushiram Rout Vs State Of Orissa And Another
Orissa High Court · (2022) 02 OHC CK 0128
Indian Penal Code, 1860 — Section 376(1)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)(v)
High Courts15 Feb 2022Disposed Of
Sayed Merajul Amin And Another Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 227
High Courts15 Feb 2022Disposed Of
Divisional Manager, National Insurance Co.Ld Vs Jabar @ Jadar Mahammad And Others
Orissa High Court · (2022) 02 OHC CK 0126
High Courts15 Feb 2022Disposed Of
Biswajit Das Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0117
Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 21(b)
High Courts15 Feb 2022Dismissed
Bhaiji Air Cooler Works Vs G.M., D.I.C. And Another
Orissa High Court · (2022) 02 OHC CK 0116
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18, 19
High Courts15 Feb 2022Disposed Of
Divisional Manager, M/s. New India Assurance Co. Ltd. Vs Narayan Barik And Another
Orissa High Court · (2022) 02 OHC CK 0103
High Courts15 Feb 2022Disposed Of
Divisional Manager, M/s. New India Assurance Company Ltd Vs Upasana Palo And Others
Orissa High Court · (2022) 02 OHC CK 0102
High Courts14 Feb 2022Disposed Of
Dr. Banamali Panda Vs State Of Odisha And Ors
Orissa High Court · (2022) 02 OHC CK 0115