High Courts22 Feb 2022Disposed Of
Sanjay Mohanty Vs Satyanarayan Mahapatra
Orissa High Court · (2022) 02 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 — Section 138
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Orissa High Court judgments
32,472 judgments · page 380 of 1,624
High Courts22 Feb 2022Disposed Of
Milu @ Millu Kumar Behera And Others Vs State Of Odisha And Another
Orissa High Court · (2022) 02 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 366, 506Information Technology Act, 2000 — Section 66(A)
High Courts22 Feb 2022Allowed
Amara Kumar Behera Vs State Of Odisha (Vig)
Orissa High Court · (2022) 02 OHC CK 0183
High Courts22 Feb 2022Disposed Of
Aurobindo Choudhury Vs Sushant Kumar Singh
Orissa High Court · (2022) 02 OHC CK 0182
High Courts22 Feb 2022Disposed Of
ABS Spinning Orissa Vs
Orissa High Court · (2022) 02 OHC CK 0181
Companies Act, 1956 — Section 446(2)
High Courts22 Feb 2022Disposed Of
Santosh Kumar Srichandan Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0179
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts22 Feb 2022Disposed Of
Amrit Pritam Biswal Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0178
Indian Penal Code, 1860 — Section 34, 201, 302, 364(A)
High Courts22 Feb 2022Disposed Of
Babu @ Subrat Giri And Others Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0177
Indian Penal Code, 1860 — Section 395
High Courts22 Feb 2022Disposed Of
Sk. Mohibul Alli @ Bapi Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0176
Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 21(c), 29
High Courts22 Feb 2022Disposed Of
Gouri Sankar Patra @ Gouri Shankar Patra Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0174
Indian Penal Code, 1860 — Section 34, 419, 420, 468, 471
High Courts22 Feb 2022
Kamraj Jena Vs M/s. Shriram Transport Finance Co And Another
Orissa High Court · (2022) 02 OHC CK 0173
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 34Code of Civil Procedure, 1908 — Order 7 Rule 10
High Courts22 Feb 2022Disposed Of
Babu Sahoo Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 302
High Courts21 Feb 2022Disposed Of
Pooja Lodge, BBSR Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0166
High Courts21 Feb 2022Allowed
Bishnu Charan Sutar Vs Bhaskar Rout & Others
Orissa High Court · (2022) 02 OHC CK 0165
High Courts21 Feb 2022Dismissed
Commissioner Of Income Tax, Cuttack Vs M/s. Utkal Highway, Cuttack
Orissa High Court · (2022) 02 OHC CK 0164
Income Tax Act, 1961 — Section 41(1)
High Courts21 Feb 2022Dismissed
Commissioner Of Income Tax, Bhubaneswar, Khurda Vs Odisha Mining Corporation Ltd., Bhubaneswar, Khurda
Orissa High Court · (2022) 02 OHC CK 0163
High Courts21 Feb 2022
Basanta Kumar Sarangi Vs Jayanta Kumar Parida
Orissa High Court · (2022) 02 OHC CK 0162
High Courts21 Feb 2022Dismissed
Prasannajit Nayak Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 156(3), 173, 193, 209, 220, 438, 465, 482Indian Penal Code, 1860 — Section 120B, 379, 409, 414, 420Mines & Minerals (Development and Regulation) Act, 1957 — Section 2(hc), 4, 4(1), 4(1A), 21, 21(2), 22, 23A(1), 23A(2), 30B, 30B(1), 30C
High Courts18 Feb 2022Disposed Of
Jhuna Karan Vs Union of India And Others
Orissa High Court · (2022) 02 OHC CK 0158
Odisha Building & Other Construction Workers Welfare Board, 2004 — Rule 271(1), Rule 271(2), 274
High Courts18 Feb 2022Disposed Of
Artatran Behera & Ors Vs State Of Odisha And Ors
Orissa High Court · (2022) 02 OHC CK 0157