High Courts03 Mar 2022Disposed Of
Shibaram Behera Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0011
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 378 of 1,624
High Courts03 Mar 2022
Neelachal Mission Trust, BBSR Vs Punjab National Bank, Zonal Office, BBSR And Others
Orissa High Court · (2022) 03 OHC CK 0010
High Courts03 Mar 2022
Brundaban Jena And Others Vs Union Of India And Others
Orissa High Court · (2022) 03 OHC CK 0009
High Courts03 Mar 2022
Golak Chandra Pradhan Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0008
Orisha Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 16(2)
High Courts03 Mar 2022Disposed Of
New India Assurance Co. Ltd Vs Bhagini Swain And Others
Orissa High Court · (2022) 03 OHC CK 0006
High Courts03 Mar 2022Disposed Of
Divisional Manager, M/s.New India Assurance Co. Ltd Vs Manoj Bhoi And Others
Orissa High Court · (2022) 03 OHC CK 0005
High Courts03 Mar 2022
Indumati Dei And Others Vs Swadha Dev Singh, IAS
Orissa High Court · (2022) 03 OHC CK 0003
High Courts03 Mar 2022Disposed Of
Pramod Kumar Gouda Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 20(b)(ii)(C), 37(1)(b)
High Courts03 Mar 2022Dismissed
Paradip Port Trust And Another Vs M/s. Cimmco Birla Ltd
Orissa High Court · (2022) 03 OHC CK 0001
High Courts28 Feb 2022Disposed Of
Karunakar Swain @ Nachhia Swain Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0206
Indian Penal Code, 1860 — Section 376(AB), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts28 Feb 2022Disposed Of
Bhuyan @ Suba @ Rede Tiu Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0205
Indian Penal Code, 1860 — Section 34, 302
High Courts28 Feb 2022Disposed Of
Dillip Kumar Barik Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0203
Indian Penal Code, 1860 — Section 379, 420, 467
High Courts28 Feb 2022Disposed Of
Babaji Jena Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0202
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25, 25(1A), 25(1b), 27
High Courts28 Feb 2022Disposed Of
Arati Patra Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0201
Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts28 Feb 2022Disposed Of
Jiten Murmu Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0200
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts28 Feb 2022Disposed Of
Babua @ Raja @ Jugal Kishore Bharati Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts28 Feb 2022Disposed Of
Ajay Kumar Sahoo And Another Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0198
Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506
High Courts28 Feb 2022Dismissed
Management Of Jatesingha Service Co op Society Ltd Vs Presiding Officer, Labour Court And Another
Orissa High Court · (2022) 02 OHC CK 0197
High Courts28 Feb 2022Dismissed
M/s. New India Assurance Co. Ltd Vs Balaram Pahi And Others
Orissa High Court · (2022) 02 OHC CK 0196
High Courts28 Feb 2022Disposed Of
Brajabandhu Nayak & Ors Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0195
Code of Civil Procedure, 1908 — Section 151