High Courts07 Mar 2022Dismissed
Monalisa Parida @ Patra And Another Vs M/s. Geekom Logistech Pvt. Ltd. And Another
Orissa High Court · (2022) 03 OHC CK 0034
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 377 of 1,624
High Courts07 Mar 2022Disposed Of
Jhuna Karan Vs Union Of India And Others
Orissa High Court · (2022) 03 OHC CK 0033
Odisha Building and Other Construction Workers (RE&CS) Rules, 2002 — Rule 279
High Courts07 Mar 2022Disposed Of
Chetana Institute for the Mentally Handicapped Vs Smt. Manika Pradhan And Another
Orissa High Court · (2022) 03 OHC CK 0032
High Courts07 Mar 2022Dismissed
Ramesh Chandra Pani Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0031
Constitution of India, 1950 — Article 226Orissa Cooperative Societies Act, 1962 — Section 68
High Courts07 Mar 2022Dismissed
Western Electricity Supply Company Of Orissa Ltd Vs Presiding Officer, Industrial Tribunal, Rourkela And Another
Orissa High Court · (2022) 03 OHC CK 0030
High Courts07 Mar 2022Dismissed
Sr. Divisional Manager, Tata Iron & Steel Co. Ltd Vs Sri Sankarsan Sahoo And Another
Orissa High Court · (2022) 03 OHC CK 0029
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts07 Mar 2022
Yellmal Ganapali @ Y.Ganapati And Another Vs Utkal Grameen Bank And Others
Orissa High Court · (2022) 03 OHC CK 0028
High Courts07 Mar 2022Dismissed
Ranjan Kumar Dash And Another Vs Sole Arbitrator And Another
Orissa High Court · (2022) 03 OHC CK 0027
Arbitration and Conciliation Act, 1996 — Section 11(6), 37
High Courts07 Mar 2022Dismissed
Amiya Kumar Das Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0026
High Courts07 Mar 2022Allowed
M/s. Orissa Mining Corporation Ltd Vs Deputy Commissioner Of Income Tax, Special Range (S/R), Bhubaneswar And Another
Orissa High Court · (2022) 03 OHC CK 0023
High Courts07 Mar 2022Disposed Of
M/S. GSCO (Gurmeet Singh and Company) Infrastructure Pvt. Ltd Vs Mahanadi Coalfields Ltd. And Others
Orissa High Court · (2022) 03 OHC CK 0021
High Courts04 Mar 2022Disposed Of
Subani Sahoo Vs Orissa State Financial Corporation And Another
Orissa High Court · (2022) 03 OHC CK 0020
Indian Penal Code, 1860 — Section 294, 406, 420, 506Odisha State Financial Corporation Staff Regulations, 1975 — Regulation 43(2)
High Courts03 Mar 2022Dismissed
Arun Kumar Naik And Ors Vs State Of Odisha And Anr
Orissa High Court · (2022) 03 OHC CK 0019
High Courts03 Mar 2022
Shantilata Barik And Others Vs Secy. Home Affairs Dept. BBSR And Others
Orissa High Court · (2022) 03 OHC CK 0018
Odisha Civil Services (Compassionate Grant) Rules, 1964 — Rule 1(3), 3
High Courts03 Mar 2022Dismissed
Managing Director, Orissa Lift Irrigation Corporation Ltd., Bhubaneswar And Another Vs Presiding Officer, Labour Court, Jeypore, Koraput And Others
Orissa High Court · (2022) 03 OHC CK 0017
Industrial Disputes Act, 1947 — Section 23(C)(2)
High Courts03 Mar 2022Allowed
M/s. Shiva Cement Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0016
High Courts03 Mar 2022Disposed Of
Gopinath Dash Vs Odisha State Co Op Bank Ltd. And Others
Orissa High Court · (2022) 03 OHC CK 0015
High Courts03 Mar 2022
Registrar (Judicial), Orissa High Court, Cuttack Vs Union Of India & Others
Orissa High Court · (2022) 03 OHC CK 0014
High Courts03 Mar 2022Dismissed
Chief Executive Officer, WESCO Vs Bhusan Power And Steel Ltd. & Others
Orissa High Court · (2022) 03 OHC CK 0013
High Courts03 Mar 2022
Birat Chandra Dagara Vs Biswajaya Dagara And Another
Orissa High Court · (2022) 03 OHC CK 0012
Arbitration and Conciliation Act, 1996 — Section 12(5)