High Courts28 Feb 2022Disposed Of
Harichandra @ Harischandra Naik Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0194
Indian Penal Code, 1860 — Section 34, 302, 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 379 of 1,624
High Courts25 Feb 2022Allowed
Goutam Pradhan Vs State Of Orissa And Another
Orissa High Court · (2022) 02 OHC CK 0214
High Courts25 Feb 2022Allowed
Himadri Malaya Mangaraj @ Raju Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0213
Code of Criminal Procedure, 1973 — Section 164, 202Indian Penal Code, 1860 — Section 34, 211, 341, 354B, 376, 511Protection of Children from Sexual Offences Act, 2012 — Section 6, 8
High Courts25 Feb 2022Disposed Of
Pranabandhu Gayan & Anr Vs Chandramani Pradhan & Ors
Orissa High Court · (2022) 02 OHC CK 0212
High Courts25 Feb 2022Disposed Of
Ananda Kumar Agarwal Vs Rajabala Agarwal
Orissa High Court · (2022) 02 OHC CK 0211
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts25 Feb 2022Disposed Of
Madan Patra Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0210
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts25 Feb 2022Disposed Of
Sushil Maharaj Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0209
Indian Penal Code, 1860 — Section 408, 420
High Courts25 Feb 2022Disposed Of
Amar Kumar Behera Vs State Of Odisha & Others
Orissa High Court · (2022) 02 OHC CK 0207
Odisha Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15
High Courts25 Feb 2022Disposed Of
Ramesh Chandra Mohanty Vs State Of Orissa & Other
Orissa High Court · (2022) 02 OHC CK 0193
Constitution of India, 1950 — Article 226, 227
High Courts25 Feb 2022Allowed
Bipin Kumar Mohapatra Vs State Of Orissa & Anr
Orissa High Court · (2022) 02 OHC CK 0192
Constitution of India, 1950 — Article 226Orissa Government Servants Conduct Rules, 1964 — Rule 3Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Feb 2022Disposed Of
Bidyut Lata Mohanata & Ors Vs State Election Commission & Ors
Orissa High Court · (2022) 02 OHC CK 0191
High Courts24 Feb 2022Disposed Of
Ganesh Chandra Swain Vs State Of Odisha & Ors
Orissa High Court · (2022) 02 OHC CK 0190
High Courts24 Feb 2022Disposed Of
Anjali Pradhan Vs State Of Odisha & Ors
Orissa High Court · (2022) 02 OHC CK 0189
High Courts24 Feb 2022Disposed Of
Hemanta Kumar Nayak & Ors Vs Union of India & Ors
Orissa High Court · (2022) 02 OHC CK 0188
High Courts23 Feb 2022Disposed Of
Kshirod Kumar Rout And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0170
High Courts23 Feb 2022Disposed Of
Amarpreet Singh Dhanjal & Ors Vs State Of Orissa & Anr
Orissa High Court · (2022) 02 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2022Disposed Of
Sri Sri Param Premamaya Purusottam Trust And Others Vs Stride Hospital Pvt. Ltd. And Others
Orissa High Court · (2022) 02 OHC CK 0167
Special Relief Act, 1963 — Section 14(d), 41(e), 42, 49
High Courts22 Feb 2022Dismissed
Rashmi Ranjan Behera Vs Priyadarshani Tarai
Orissa High Court · (2022) 02 OHC CK 0187
High Courts22 Feb 2022Disposed Of
Sarojini Biswal (dead) Vs Member, Board of Revenue, Odisha, Cuttack And Others
Orissa High Court · (2022) 02 OHC CK 0186
Odisha Estates Abolition Act, 1951 — Section 38B