High Courts18 Feb 2022Disposed Of
Meena Thakur Vs State Of Odisha And Ors
Orissa High Court · (2022) 02 OHC CK 0156
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 381 of 1,624
High Courts18 Feb 2022Disposed Of
Regional Manager, M/s.New India Assurance Company Limited Vs Pratap Malik And Another
Orissa High Court · (2022) 02 OHC CK 0155
High Courts18 Feb 2022Disposed Of
Madhuri Pradhan Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0154
Code of Criminal Procedure, 1973 — Section 34, 397, 401, 451, 457Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 51, 55, 60(3), 63
High Courts18 Feb 2022Allowed
Nandalal Rungta Vs State Of Odisha (Vigilance)
Orissa High Court · (2022) 02 OHC CK 0153
Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 151, 155(2), 156(1), 482
High Courts18 Feb 2022Disposed Of
P.Mallikarjun Rao Vs Managing Director, Orissa State Cooperative Bank Ltd
Orissa High Court · (2022) 02 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instrument Act, 1881 — Section 138, 142, 143, 144, 145, 145(1), 146
High Courts18 Feb 2022Dismissed
Rashmi Ranjan Rout And Others Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts18 Feb 2022Dismissed
Simanchal Vs State Of Odisha And Another
Orissa High Court · (2022) 02 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 3(1)(a), 7, 7(1), 8
High Courts18 Feb 2022Disposed Of
Smruti Ranjan Mohanty Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0149
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 437(1), 437(3), 439, 439(1)Odisha Goods and Services Tax Act, 2017 — Section 132, 132(1)(c), 132(1)(b), 132(1)(i)
High Courts17 Feb 2022Allowed
Khirod Ch.Moharana Vs Udhaba Charan Sahoo And Others
Orissa High Court · (2022) 02 OHC CK 0147
High Courts17 Feb 2022Disposed Of
Smt. Alokamanjari Mishra Vs Registrar, Central Administrative Tribunal, Cuttack Bench, Cuttack And Others
Orissa High Court · (2022) 02 OHC CK 0146
High Courts17 Feb 2022Dismissed
Divisional Manager, M/s. Oriental Insurance Company Ltd Vs Shantilata Sahoo And Others
Orissa High Court · (2022) 02 OHC CK 0145
High Courts17 Feb 2022
Thika Swain @ Thira Swain & Anr Vs State Of Orissa
Orissa High Court · (2022) 02 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 482
High Courts17 Feb 2022
Sudarsan Sahani Vs State Of Odisha (Vigilance)
Orissa High Court · (2022) 02 OHC CK 0142
High Courts17 Feb 2022Disposed Of
Deep Roy Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0140
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C)
High Courts17 Feb 2022Allowed
Kanha Das @ Kannha Das And Others Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0139
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 323, 342, 365, 366, 368, 376(2)(n), 506
High Courts17 Feb 2022Disposed Of
Ramlagan Roy And Another Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C)
High Courts17 Feb 2022Disposed Of
Abhilash Mohakud Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts17 Feb 2022Disposed Of
Sibaram Behera @Siba Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts17 Feb 2022Disposed Of
Bhakta Charan Danga Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)(b)
High Courts17 Feb 2022Dismissed
Sabitri Nayak And Others Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0134