High Courts14 Mar 2022Disposed Of
Centre for Youth & Social Development, Bhubaneswsar Vs Assistant Commissioner of Income Tax, Circle 2 (1), Bhubaneswar
Orissa High Court · (2022) 03 OHC CK 0078
Income Tax Act, 1961 — Section 11, 12A
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 375 of 1,624
High Courts14 Mar 2022Dismissed
Principal Commissioner of Income Tax I, Bhubaneswar Vs Indian Metals & Ferro Alloys Ltd., Rasulgarh, Bhubaneswar
Orissa High Court · (2022) 03 OHC CK 0077
Income Tax Act, 1961 — Section 43B, 143(3), 147, 195, 195(1), 195(2), 195(3)
High Courts14 Mar 2022Allowed
Kalinga Institute of Mining Engineering and Technology Trust (KIMET TRUST) Vs Susanta Kumar Roul,BM, SBI, Chhendipada
Orissa High Court · (2022) 03 OHC CK 0076
High Courts14 Mar 2022Disposed Of
M/s. Mukand Ltd Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0075
Orissa Sales Tax Act, 1947 — Section 14(C)
High Courts14 Mar 2022Disposed Of
M/s. Bridge and Roof Co. (India) Ltd., Kolkata Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0074
High Courts14 Mar 2022
Sukumar Mitra Vs Union Of India And Others
Orissa High Court · (2022) 03 OHC CK 0073
High Courts14 Mar 2022Disposed Of
M/s. Toshali Cement Pvt. Ltd. Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0072
Central Sales Tax Act, 1956 — Section 7(1)Orissa Sales Tax Act, 1947 — Section 9(C)
High Courts14 Mar 2022Disposed Of
Rama Mani Bewa Vs Divisional Railway Manager, East Coast Railway And Others
Orissa High Court · (2022) 03 OHC CK 0071
High Courts14 Mar 2022Disposed Of
Judhisthir Jena Vs BM, Indusind Bank, Ganjam And Others
Orissa High Court · (2022) 03 OHC CK 0070
Insurance Act, 1938 — Section 45Evidence Act, 1872 — Section 16
High Courts14 Mar 2022Disposed Of
Principal Secretary to The Government of Odisha And Others Vs M/s. Jagganath Chaudhury
Orissa High Court · (2022) 03 OHC CK 0069
Commercial Courts Act, 2015 — Section 13(1A)
High Courts11 Mar 2022
Birendra Prasad Vs Chief Manager cum Authorised Officer, UCO Bank, Rourkela
Orissa High Court · (2022) 03 OHC CK 0068
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts11 Mar 2022Disposed Of
Cuttack Oriya Baptist Church Vs Collector And District Magistrate, Cuttack And Another
Orissa High Court · (2022) 03 OHC CK 0067
High Courts11 Mar 2022Disposed Of
Divisional Manager, The Oriental Insurance Company Ltd Vs Buli Patro And Others
Orissa High Court · (2022) 03 OHC CK 0066
High Courts11 Mar 2022Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Indira Nahak And Others
Orissa High Court · (2022) 03 OHC CK 0065
High Courts11 Mar 2022Dismissed
Odisha Power Generation Corporation Ltd Vs Asst. Commissioner Of Income Tax, Circle 2(2), Bhubaneswar And Others
Orissa High Court · (2022) 03 OHC CK 0064
Income Tax Act, 1961 — Section 80IA, 80IA(1), 80IA(4), 80IA(4)(iv), 80IA(4)(iv)(a), 80IB, 80IC
High Courts11 Mar 2022Disposed Of
Divisional Manager, The New India Assurance Company Ltd Vs Rangalata Mallick And Others
Orissa High Court · (2022) 03 OHC CK 0063
High Courts11 Mar 2022Disposed Of
Manager (Legal), M/s. Shriram General Insurance Company Ltd Vs Sk. Jainul and Others
Orissa High Court · (2022) 03 OHC CK 0062
High Courts11 Mar 2022Disposed Of
Regional Manager, M/s. New India Assurance Company Ltd Vs Subash Behera and Another
Orissa High Court · (2022) 03 OHC CK 0061
High Courts11 Mar 2022Disposed Of
Legal Manager, M/s.Cholamandalam MS General Insurance Company Ltd Vs Sk. Akhtar @ Aktar Ali And Another
Orissa High Court · (2022) 03 OHC CK 0060
High Courts11 Mar 2022Disposed Of
Srusti Prava Dash Vs Basanta Kumar Dash And Others
Orissa High Court · (2022) 03 OHC CK 0059
Code of Civil Procedure, 1908 — Order 7 Rule 11(d)