High Courts16 Mar 2022
Basanta Kumar Dash Vs Ms. Priyanka Dash And Another
Orissa High Court · (2022) 03 OHC CK 0104
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 374 of 1,624
High Courts16 Mar 2022Dismissed
Principal Commissioner Of Income Tax I, Bhubaneswar, Dist Khurda Vs M/s T. Biswanath Patro (HUF), Prop. Of Adikanta Associates, Laxmi Bazar, Aska, Dist Ganjam
Orissa High Court · (2022) 03 OHC CK 0103
Income Tax Act, 1961 — Section 44AB, 68
High Courts16 Mar 2022Dismissed
Jyoti Prakash Ojha & Ors Vs Mohan Ojha & Ors
Orissa High Court · (2022) 03 OHC CK 0102
High Courts16 Mar 2022Disposed Of
Brajkishore Das Vs Sabitri Kumari Das & Ors
Orissa High Court · (2022) 03 OHC CK 0101
High Courts16 Mar 2022Disposed Of
Niranjan Biswal & Anr Vs Sridhar Sahoo
Orissa High Court · (2022) 03 OHC CK 0099
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts16 Mar 2022Disposed Of
M/s. JSW Steel Ltd. & Anr Vs Indian Bureau of Mines, Bhubaneswar & Ors
Orissa High Court · (2022) 03 OHC CK 0097
Constitution of India, 1950 — Article 14, 19(i)(g), 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 4B, 8A(6), 8B, 9, 10B, 13, 18Companies Act, 2013 — Section 188(1), 188(1)(b)
High Courts15 Mar 2022Disposed Of
Bhagirathi Kanta Vs Union of India And Others
Orissa High Court · (2022) 03 OHC CK 0093
High Courts15 Mar 2022Disposed Of
Alok Kumar Das And Others Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0092
High Courts15 Mar 2022Dismissed
Bharat Sanchar Nigam Ltd Vs Sri D.D. Champati Ray
Orissa High Court · (2022) 03 OHC CK 0091
Arbitration and Conciliation Act, 1996 — Section 28(3)
High Courts15 Mar 2022Disposed Of
All Odisha State Bank Officers Housing Co operative Society Ltd Vs Mani Tirumala Projects Pvt. Ltd
Orissa High Court · (2022) 03 OHC CK 0090
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 36, 36(3)
High Courts15 Mar 2022Disposed Of
Sweta Kumar Laha Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0088
High Courts15 Mar 2022
M/s Jyoti Udyog Building Centre Vs Orissa State Financial Corporation And Others
Orissa High Court · (2022) 03 OHC CK 0087
Odisha State Financial Corporation Act, 1956 — Section 29
High Courts15 Mar 2022Dismissed
State Of Orissa Vs Tankadhar Patra
Orissa High Court · (2022) 03 OHC CK 0086
Orissa Forest (Detection, Enquiry and Disposal of Forest Offence), Rules, 1980 — Rule 4(2)
High Courts15 Mar 2022Disposed Of
Tanu Mirdha Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0085
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 376(2), 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts15 Mar 2022Disposed Of
Biji Bijay Kumar Pradhan And Another Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0084
Indian Penal Code, 1860 — Section 34, 392
High Courts15 Mar 2022Disposed Of
Bana @ Subash Chandra Nayak Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 342, 363, 376(1), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Mar 2022Disposed Of
Bapini Patra @ Trilochan Patro Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0082
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 336, 450
High Courts15 Mar 2022Disposed Of
J. Landa @ Siba Shankar Dora Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0081
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts15 Mar 2022Disposed Of
K. Chandana Subudhi Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0080
Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25(1B), 27
High Courts15 Mar 2022Disposed Of
Papu Dandasea @ Papu Dandasena Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0079
Indian Penal Code, 1860 — Section 294, 376(2), 506