High Courts23 Mar 2022Disposed Of
Amit Pradhan Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 324, 506
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Orissa High Court judgments
32,472 judgments · page 372 of 1,624
High Courts23 Mar 2022Allowed
Basudev Soren Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 302Evidence Act , 1872 — Section 27
High Courts22 Mar 2022Dismissed
Bulu @ Dasharatha Sethi Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0142
High Courts22 Mar 2022Allowed
Himadri Malaya Mangaraj @ Raju Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 109, 212, 343, 363, 366, 376(1), 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts22 Mar 2022Dismissed
Panchanan Roul Vs Ramesh Chandra Rout And Others
Orissa High Court · (2022) 03 OHC CK 0140
High Courts22 Mar 2022Disposed Of
M/s Kohli Builders And Developers Private Limited Vs M/s VISA Steel Limited
Orissa High Court · (2022) 03 OHC CK 0139
Contract Act, 1872 — Section 55
High Courts22 Mar 2022Disposed Of
M/s. Gupta Distributors, Cuttack Vs State Of Orissa Represented By Commissioner Of Sales Tax, Cuttack 1
Orissa High Court · (2022) 03 OHC CK 0137
High Courts22 Mar 2022Dismissed
Manager, The New India Assurance Co. Ltd. Vs ODI Sunder Rao @ Sunder Murty And Another
Orissa High Court · (2022) 03 OHC CK 0136
High Courts22 Mar 2022Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Bidyut Kumari Mohapatra And Ors
Orissa High Court · (2022) 03 OHC CK 0135
High Courts22 Mar 2022Disposed Of
Divisional Manager, M/s. New India Assurance Company Ltd Vs Prasanna Saha And Another
Orissa High Court · (2022) 03 OHC CK 0134
High Courts22 Mar 2022Disposed Of
Raja Gouda Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0133
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(IB)(a)
High Courts22 Mar 2022Disposed Of
Bhagyalata Panda Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0132
Bihar and Orissa Excise Act, 1915 — Section 47(f)
High Courts21 Mar 2022Disposed Of
Principal Secretary, Government of Odisha, Department of Panchayati Raj and Drinking Water, Lok Seva Bhawan, Sachivalaya Marg, Bhubaneswar Vs Girish Kumar Parida & Others
Orissa High Court · (2022) 03 OHC CK 0131
Constitution of India, 1950 — Article 136
High Courts21 Mar 2022Dismissed
Prajnya Priyadarsini Satapathy @ Hota Vs Ashish Ranjan Hota
Orissa High Court · (2022) 03 OHC CK 0130
Hindu Marriage Act, 1955 — Section 9Code of Civil Procedure, 1908 — Section 24Special Marriage Act, 1954 — Section 27
High Courts21 Mar 2022Disposed Of
M/s. Hindustan Lever Ltd., Cuttack Vs State Of Orissa, Represented Through The Commissioner Of Sales Tax, Orissa
Orissa High Court · (2022) 03 OHC CK 0129
Odisha Sales Tax Act, 1947 — Section 9(3)Orissa Sales Tax Rules, 1947 — Section 36
High Courts21 Mar 2022Disposed Of
M/s. Dibakar Iron and Steel Co. Pvt. Ltd. Vs State Of Odisha, Represented By Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 03 OHC CK 0128
Odisha Sales Tax Act, 1947 — Section 6
High Courts21 Mar 2022
Sushil Kumar Senapati Vs Jyotsna Rani Sahoo And Others
Orissa High Court · (2022) 03 OHC CK 0127
High Courts21 Mar 2022
M/s. Orissa Chrome Export And Mining Company Ltd Vs Commissioner Cum Secretary, Department Of Industries, Government Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0126
Constitution of India, 1950 — Article 226
High Courts21 Mar 2022Dismissed
Kamala Kanta Mishra And Another Vs Authorised Officer, UCO Bank, Zonal Office, C 2, Ashok Nagar, Bhubaneswar & Another
Orissa High Court · (2022) 03 OHC CK 0125
High Courts21 Mar 2022
Yellmal Ganapati @ Y. Ganapati And Another Vs Utkal Grameen Bank And Others
Orissa High Court · (2022) 03 OHC CK 0124
Constitution of India, 1950 — Article 227