High Courts21 Mar 2022Dismissed
National Insurance Co. Ltd Vs Dr. Nirod Kumar Gochhayat And Another
Orissa High Court · (2022) 03 OHC CK 0123
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 373 of 1,624
High Courts21 Mar 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Damayanti Dehury And Others
Orissa High Court · (2022) 03 OHC CK 0122
High Courts21 Mar 2022Dismissed
Divisional Manager, National Insurance Co. Ltd Vs Tuna Maharana And Others
Orissa High Court · (2022) 03 OHC CK 0121
Motor Vehicles Act, 1988 — Section 166
High Courts21 Mar 2022Disposed Of
Divisional Manager, M/s.National Insurance Co. Ltd Vs Pratap Kumar Pradhan And Another
Orissa High Court · (2022) 03 OHC CK 0120
High Courts21 Mar 2022Disposed Of
Shravan Kumar Beshon Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0119
High Courts21 Mar 2022Disposed Of
Daitari Mallik Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 457Odisha Excise Act, 2008 — Section 71, 72
High Courts21 Mar 2022Disposed Of
Pintu Pradhan Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 311, 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts21 Mar 2022Disposed Of
Rajendra Samaredy Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0115
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts21 Mar 2022Dismissed
Divisional Manager, National Insurance Co. Ltd Vs Sunil Majhi And Another
Orissa High Court · (2022) 03 OHC CK 0114
Motor Vehicles Act, 1988 — Section 166
High Courts17 Mar 2022Disposed Of
Baruna Gouda Vs State Of Odisha And Another
Orissa High Court · (2022) 03 OHC CK 0113
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts17 Mar 2022Disposed Of
Himanshu Dash @ Jhulu Pani Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0112
Indian Penal Code, 1860 — Section 354AProtection of Children from Sexual Offences Act, 2012 — Section 4
High Courts17 Mar 2022Disposed Of
Registrar (Judicial) Vs National Handloom Development Corporation And Others
Orissa High Court · (2022) 03 OHC CK 0110
High Courts17 Mar 2022Allowed
Akshay Kumar Nayak Vs State Of Odisha & Others
Orissa High Court · (2022) 03 OHC CK 0109
Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 — Rule 15, 72(1), 72(2)
High Courts17 Mar 2022Disposed Of
Raghunath Das Vs Union Of India And Others
Orissa High Court · (2022) 03 OHC CK 0096
High Courts17 Mar 2022Disposed Of
Manager Claims, M/s. Universal Sompo General Insurance Co. Ltd Vs Janaki Majhi @ Kisan And Others
Orissa High Court · (2022) 03 OHC CK 0095
High Courts17 Mar 2022Disposed Of
Sunil Purohit @ Sunil Kumar Puroheet Vs State of Odisha
Orissa High Court · (2022) 03 OHC CK 0094
High Courts16 Mar 2022Disposed Of
M/s. Chemie (India), Cuttack Vs State Of Orissa Represented By The Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 03 OHC CK 0108
High Courts16 Mar 2022Disposed Of
M/s. Indera Garments, Rourkela Vs State Of Orissa Represented By The Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 03 OHC CK 0107
Orissa Sales Tax Rules, 1947 — Rule 94
High Courts16 Mar 2022Disposed Of
State Of Orissa Represented By The Commissioner Of Commercial Taxes, Orissa, Cuttack Vs M/s. Executive Engineer, GRIDCO, Bhanjanagar
Orissa High Court · (2022) 03 OHC CK 0106
Orissa Sales Tax Act, 1947 — Section 2(g), 2(g)(iv)
High Courts16 Mar 2022Disposed Of
M/s. Orissa Forest Development Corporation Ltd., Jharsuguda Vs State Of Orissa represented by the Commissioner of Sales Tax, Orissa, Cuttack
Orissa High Court · (2022) 03 OHC CK 0105
Orissa Sales Tax Act, 1947 — Section 3B