High Courts28 Mar 2022Disposed Of
Soumendra Sekhar Vs Maa Charchika Cold Storage Pvt. Ltd., Cuttack & Ors
Orissa High Court · (2022) 03 OHC CK 0174
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 371 of 1,624
High Courts28 Mar 2022Dismissed
Land Acquisition Officer (N.H.) Cum Competent Authority And Another Vs Ananta Charan Sahoo And Another
Orissa High Court · (2022) 03 OHC CK 0173
High Courts28 Mar 2022Disposed Of
Pradeep Kumar Das @ Lipu Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37(1)(b)
High Courts28 Mar 2022Disposed Of
M/s. Jindal Steel and Power Ltd Vs M/s. Modern Builders
Orissa High Court · (2022) 03 OHC CK 0171
Arbitration and Conciliation Act, 1996 — Section 13, 34High Court of Orissa Arbitration Centre (Arbitration Proceeding) Rules, 2014 — Rule 32(4)
High Courts28 Mar 2022Disposed Of
M/s. Khandelwal Steel And Pipes Vs Smt. Kusum Dhal And Another
Orissa High Court · (2022) 03 OHC CK 0170
Arbitration and Conciliation Act, 1996 — Section 9
High Courts25 Mar 2022
Bijayalaxmi Dash Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0160
Staff of Aided Educational Institutions) Rules, 1974 — Rule 16(2)
High Courts25 Mar 2022
Gopal Chandra Baral Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0159
High Courts25 Mar 2022
Neelachal Mission Trust, Bhubaneswar Vs Punjab National Bank, Bhubaneswar And Others
Orissa High Court · (2022) 03 OHC CK 0157
High Courts25 Mar 2022Disposed Of
Sanjeeb @ Sanjeeb Kumar Panda Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0156
Indian Penal Code, 1860 — Section 302, 498A
High Courts25 Mar 2022Disposed Of
Samara Bhaj Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 325, 341, 342, 354, 395, 397, 398, 426, 427, 429, 435, 457, 506Criminal Law (Amendment) Act, 2013 — Section 17
High Courts25 Mar 2022Disposed Of
Maheswar Naik Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0154
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C)
High Courts23 Mar 2022Allowed
Asutosh Amrit Patnaik Vs State Of Orissa & Ors
Orissa High Court · (2022) 03 OHC CK 0215
Constitution of India, 1950 — Article 226, 227Passports Act, 1967 — Section 6(2)(d), 6(2)(f)Indian Penal Code, 1860 — Section 34, 43, 120B, 294, 341, 323, 354, 406, 419, 420, 468, 471, 477A, 498A, 500, 506, 507, 509
High Courts23 Mar 2022Dismissed
Ashok Kumar Prusty Vs Authorised Officer Cum Chief Manager, Punjab National Bank, Circle Office, Bhubaneswar And Another
Orissa High Court · (2022) 03 OHC CK 0153
Security Interest (Enforcement) Rules, 2002 — Rule 8(6)
High Courts23 Mar 2022Dismissed
Smruti Ranjan Patra & Another Vs Authorised Officer, UCO Bank, Balasore And Another
Orissa High Court · (2022) 03 OHC CK 0152
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts23 Mar 2022Dismissed
Sanjukta Nayak Vs Managing Director, Odisha State Financial Corporation, OMP Square, Cuttack And Another
Orissa High Court · (2022) 03 OHC CK 0151
State Financial Corporation Act, 1951 — Section 30
High Courts23 Mar 2022Disposed Of
M/s. Balimela Hydro Electric Project (Unit of Odisha Hydro Power Corporation Ltd.) Vs District Consumer Redressal Commission And Another
Orissa High Court · (2022) 03 OHC CK 0150
High Courts23 Mar 2022Disposed Of
M/s.Hallmark Ornaments Pvt. Ltd Vs Satyanarayan Dash @ Tarai
Orissa High Court · (2022) 03 OHC CK 0149
High Courts23 Mar 2022Disposed Of
Divisional Manager, M/s.National Insurance Co. Ltd Mirarani Sahoo And Others
Orissa High Court · (2022) 03 OHC CK 0148
High Courts23 Mar 2022Disposed Of
Dibyabharati Jena Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0145
Indian Penal Code, 1860 — Section 34, 294, 323, 379, 420, 494, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts23 Mar 2022Dismissed
M/s.Jayashree Jeenmata Paddy Processors Vs M/s.Anil Kumar Agrawal
Orissa High Court · (2022) 03 OHC CK 0144