High Courts31 Mar 2022
Kshitish Kumar Sinku Vs CHSE, BBSR & Another
Orissa High Court · (2022) 03 OHC CK 0205
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 369 of 1,624
High Courts31 Mar 2022
Priyanka Behera Vs State Of Odisha & Others
Orissa High Court · (2022) 03 OHC CK 0204
High Courts31 Mar 2022
Biswa Ranjan Pradhan Vs State Of Odisha & Others
Orissa High Court · (2022) 03 OHC CK 0202
High Courts31 Mar 2022Disposed Of
Ajit Kumar Mohapatra Vs Commissioner, Cuttack Municipal Corporation And Others
Orissa High Court · (2022) 03 OHC CK 0201
High Courts31 Mar 2022Disposed Of
Subhagini Meher Vs Chief Manager, SBI, Subarnapur And Another
Orissa High Court · (2022) 03 OHC CK 0200
High Courts31 Mar 2022Disposed Of
Ganda Bagh (dead) And Others Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 148, 149, 302, 304, 323, 324, 326, 341Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3
High Courts31 Mar 2022Allowed
Jayaram Sahoo Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0198
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302
High Courts30 Mar 2022Disposed Of
Satyapriya Pradhan Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0203
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts30 Mar 2022Disposed Of
Ranjit Kumar Das Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0197
High Courts30 Mar 2022Disposed Of
Dr. Sthitapragyan Mishra Vs State Of Odisha And Ors
Orissa High Court · (2022) 03 OHC CK 0196
High Courts30 Mar 2022
Sudhakar Jally Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0195
High Courts30 Mar 2022Dismissed
Claims Review Committee, Bajaj Allianz LIC Ltd. And Another Vs Bagiredala Someya And Another
Orissa High Court · (2022) 03 OHC CK 0194
Insurance Act, 1938 — Section 45
High Courts30 Mar 2022Disposed Of
Chinmay Samantray And Another Vs Bhubaneswar Municipal Corporation And Others
Orissa High Court · (2022) 03 OHC CK 0193
High Courts30 Mar 2022
Sonali Pradhan Vs CHSE, Odisha & Others
Orissa High Court · (2022) 03 OHC CK 0192
High Courts30 Mar 2022Dismissed
Pravat Kumar Samal Vs State Of Orissa And Others
Orissa High Court · (2022) 03 OHC CK 0191
High Courts30 Mar 2022Dismissed
Narsin Begum And Others Vs Mr. Chandeswar Ray And Another
Orissa High Court · (2022) 03 OHC CK 0190
Motor Vehicles Act, 1988 — Section 3, 4, 5, 14, 15, 149(2)(a)(ii)
High Courts30 Mar 2022Disposed Of
Jada @ Basanta Malik Vs State Of Odisha And Anr
Orissa High Court · (2022) 03 OHC CK 0189
Protection of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376ABJuvenile Justice (Care and Protection of Children) Act, 2015 — Section 15, 12
High Courts30 Mar 2022Disposed Of
Soudamini @ Sobasini Dey And Another Vs Sanjay Kumar Mohanty
Orissa High Court · (2022) 03 OHC CK 0188
High Courts29 Mar 2022Dismissed
Krishna Chandra Nayak Vs Union Of India And Others
Orissa High Court · (2022) 03 OHC CK 0169
Indian Penal Code, 1860 — Section 409
High Courts29 Mar 2022
Dr. Bishnu Prasad Dash Vs State Of Orissa And Ors
Orissa High Court · (2022) 03 OHC CK 0168