High Courts04 Apr 2022Dismissed
Baidhar Mahalik @ Baina Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 125, 164Indian Penal Code, 1860 — Section 34, 109, 302Evidence Act, 1872 — Section 8
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 368 of 1,624
High Courts04 Apr 2022Disposed Of
M/s.United India Insurance Co. Ltd Vs Santosh Kumar Nayak And Another
Orissa High Court · (2022) 04 OHC CK 0010
High Courts04 Apr 2022Disposed Of
Manager (T.P.Cell), The Oriental Insurance Company Ltd Vs Jamal Khan @ Zamal Uddin Khan And Another
Orissa High Court · (2022) 04 OHC CK 0009
High Courts04 Apr 2022Disposed Of
Gostha Aguan @ Gasto Aguan Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0008
Indian Penal Code, 1860 — Section 34, 354, 417, 493, 506
High Courts04 Apr 2022Disposed Of
Basanti Kalasa And Others Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 380, 411
High Courts04 Apr 2022Disposed Of
Pitambar Bhoi @ Chuankodu Vs State Of Odisha & Another
Orissa High Court · (2022) 04 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 161
High Courts04 Apr 2022Dismissed
Dinabandhu Pradhan Vs State Of Odisha & Another
Orissa High Court · (2022) 04 OHC CK 0005
Indian Penal Code, 1860 — Section 343, 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)(va)
High Courts04 Apr 2022Disposed Of
Muktikanta Routray Vs Pravas Sahoo
Orissa High Court · (2022) 04 OHC CK 0004
Code of Civil Procedure, 1908 — Order 39, Rule 1, Order 39, Rule 1
High Courts04 Apr 2022Disposed Of
Rajesh Panda Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0003
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(c), 29
High Courts04 Apr 2022Disposed Of
Girija Prasanna Panda Vs Union of India
Orissa High Court · (2022) 04 OHC CK 0002
Arbitration and Conciliation Act, 1996 — Section 17
High Courts04 Apr 2022Disposed Of
Dhiren Kumar Singh Vs State of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0001
High Courts31 Mar 2022Disposed Of
Debajeet @ Debdeep Panda Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0214
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts31 Mar 2022Disposed Of
Nityananda Mandal Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0213
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 498(A), 302, 506Dowry Prohibition Act, 1961 — Section 4
High Courts31 Mar 2022Disposed Of
Dolamani Bagarti Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0212
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C)
High Courts31 Mar 2022Disposed Of
Radheshyam Das @ Bhaba @ Bagi Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0211
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25, 27
High Courts31 Mar 2022Disposed Of
Chetan Nayak Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0210
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 20(b)(ii)(C), 25, 29
High Courts31 Mar 2022Disposed Of
Bahan Khatei Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0209
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 317, 364, 506
High Courts31 Mar 2022Disposed Of
Saroj Maharana Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0208
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts31 Mar 2022Disposed Of
Pas Golden Md.Rajak @ Md.Rajak Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0207
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act of 1985 — Section 21(c), 29, 37
High Courts31 Mar 2022Dismissed
Jabar Singh Majhi Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0206
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D, 458, 506