COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 367 of 1,624

High Courts05 Apr 2022Dismissed

M/S. Textiles Inland Agencies Vs M/S Orient Paper Mills

Orissa High Court · (2022) 04 OHC CK 0030

Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 32, 32(2)Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4, 5, 6, 6(1)

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High Courts05 Apr 2022Dismissed

Radhakanta Hati And Another Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0029

Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II

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High Courts05 Apr 2022Disposed Of

Ashok Kumar Dat@Dutta@Datta Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0028

Code of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 34, 294, 363, 366A, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 33(5)

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High Courts05 Apr 2022Disposed Of

Sri Dilli Samal And Others Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0027

Indian Penal Code, 1860 — Section 34, 294, 313, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4

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High Courts05 Apr 2022Dismissed

IImatun Bibi Vs Union Bank of India & Others

Orissa High Court · (2022) 04 OHC CK 0026

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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High Courts05 Apr 2022Allowed

Balaram Behera Vs Indian Council Of Agricultural Research, New Delhi 1 And Others

Orissa High Court · (2022) 04 OHC CK 0025

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High Courts05 Apr 2022Disposed Of

Parbati Charan Das Vs Chairman, Urban Cooperative Bank Ltd., Head Office Tinikonia Bagicha, Cuttack And Another

Orissa High Court · (2022) 04 OHC CK 0024

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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High Courts05 Apr 2022Disposed Of

A. Tripati Rao Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0023

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High Courts05 Apr 2022Disposed Of

Manindra Kumar Panigrahi Vs Shri Saswat Mishra, Commissioner cum Secretary, Higher Education Department, Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0021

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High Courts05 Apr 2022Disposed Of

Dhiren Kumar Singh Vs Chief Engineer (Con.II), East Coast Railway And Another

Orissa High Court · (2022) 04 OHC CK 0020

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts05 Apr 2022Allowed

M/s. Engineers India Ltd Vs Shyam Sunder Agarwal And Another

Orissa High Court · (2022) 04 OHC CK 0019

Arbitration Act, 1940 — Section 30, 33

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High Courts04 Apr 2022Disposed Of

Ajaj Ahamad Vs State Of Odisha (CGST)

Orissa High Court · (2022) 04 OHC CK 0213

Code of Criminal Procedure, 1973 — Section 437(1), 439, 439(1)Central Goods and Services Tax Act, 2017 — Section 132(1)(b), 132(1)(C)

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High Courts04 Apr 2022Dismissed

Ganeshwar Panda Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0212

Constitution of India, 1950 — Article 14, 16, 226, 227

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High Courts04 Apr 2022Disposed Of

Sita Das Vs Axis Bank Ltd., Mumbai And Others

Orissa High Court · (2022) 04 OHC CK 0018

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High Courts04 Apr 2022Disposed Of

Gouranga Behera Vs M/s. Jaikisan Dasmal Jute Products Pvt. Ltd

Orissa High Court · (2022) 04 OHC CK 0017

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High Courts04 Apr 2022Allowed

M/s. Express Publications (Madurai) Ltd Vs Lenin Kumar Ray

Orissa High Court · (2022) 04 OHC CK 0016

Industrial Disputes Act, 1947 — Section 2(s), 17B, 25A, 25F

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High Courts04 Apr 2022Disposed Of

M/s. B. K. Food Products Pvt. Ltd Vs State Of Orissa Represented By Commissioner Of Sales Tax, Cuttack

Orissa High Court · (2022) 04 OHC CK 0015

Constitution of India, 1950 — Article 286(3)Orissa Sales Tax Act, 1947 — Section 3B, 6, 12(4a)Central Sales Tax Act, 1956 — Section 14(1)(i)

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High Courts04 Apr 2022Dismissed

Sr. Divisional Manager, United India Insurance Co. Ltd Vs Ajaya Kumar Sahoo And Another

Orissa High Court · (2022) 04 OHC CK 0014

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High Courts04 Apr 2022Disposed Of

Manager, Bajaj Allianz General Insurance Company Limited Vs Antaryami Maharana And Another

Orissa High Court · (2022) 04 OHC CK 0013

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High Courts04 Apr 2022Disposed Of

Divisional Manager, National Insurance Company Ltd Vs Sambit Mohapatra And Another

Orissa High Court · (2022) 04 OHC CK 0012

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