High Courts11 Apr 2022Disposed Of
Taramani Subudhi Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0062
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 365 of 1,624
High Courts11 Apr 2022Disposed Of
Karunakar Malik Vs Collector, Jajpur And Others
Orissa High Court · (2022) 04 OHC CK 0061
High Courts11 Apr 2022Dismissed
State Of Orissa Vs M/s. Tata Robins Frashers Ltd
Orissa High Court · (2022) 04 OHC CK 0060
Orissa Sales Tax Act, 1947 — Section 2(JJ), 24(2)(b)Central Sales Tax Act, 1956 — Section 3, 3(a), 3(e)
High Courts11 Apr 2022Disposed Of
M/s. Rameswarlal Shyamsundar Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 04 OHC CK 0059
Constitution of India, 1950 — Article 265, 227Orissa Sales Tax Act, 1947 — Section 3(B), 4(1), 5, 5(1), 5A(a)(ii), 5(2)(A), 5(2)(A)(a)(i), 5(2)(A)(a)(ii), 6, 7, 8, 12(4), 12(8)Punjab General Sales Tax Act, 1948 — Section 5(1)(A)
High Courts11 Apr 2022Dismissed
Nalini Padhi And Another Vs Dr. Sugyan Kumar Mohanty
Orissa High Court · (2022) 04 OHC CK 0058
Limitation Act, 1963 — Section 5
High Courts11 Apr 2022Disposed Of
Cholamandalam MS General Insurance Company Limited Vs Haripriya Bhue And Others
Orissa High Court · (2022) 04 OHC CK 0057
High Courts11 Apr 2022Dismissed
Ratnakar Naik@Jaka Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0056
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 384, 452, 506
High Courts11 Apr 2022Dismissed
Krushna Prasad Sahoo Vs State Of Orissa And Others
Orissa High Court · (2022) 04 OHC CK 0055
High Courts08 Apr 2022Partly Allowed
Niranjan Sahoo Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0210
Code of Criminal Procedure, 1973 — Section 401Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506Probation of Offender Act, 1958 — Section 4
High Courts08 Apr 2022
Paradeep News Vs Union Of India And Others
Orissa High Court · (2022) 04 OHC CK 0054
High Courts08 Apr 2022Dismissed
M/s M.G. Mohanty And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0053
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 3(3), 9, 9(1), 10(3), 14, 15(2), 16(3), 29A, 34, 36, 37, 37(1)(a), 37(2), 50Commercial Courts Act, 2015 — Section 3(3), 10, 10(2), 10(3), 11, 13(1), 15, 15(2), 21
High Courts08 Apr 2022Disposed Of
Manish Kumar Meher Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0052
High Courts08 Apr 2022Disposed Of
Union Of India And Another Vs Sigma Data Tech
Orissa High Court · (2022) 04 OHC CK 0051
Arbitration and Conciliation Act, 1996 — Section 13(2)
High Courts08 Apr 2022Disposed Of
Sigma Data Vs Tech Union Of India And Another
Orissa High Court · (2022) 04 OHC CK 0050
Arbitration and Conciliation Act, 1996 — Section 31(1)
High Courts08 Apr 2022Dismissed
NALCO Vs M/s Agarwal Rasayan
Orissa High Court · (2022) 04 OHC CK 0049
High Courts08 Apr 2022Dismissed
Sri Sri Durgadevi Through Sri Tulsi Charan Praharaj, Marfatdar Of The Deity And Others Vs Maharaja Sri Pradeep Chandra Bhanja Deo(Dead) By Lrs And Others
Orissa High Court · (2022) 04 OHC CK 0048
Code of Criminal Procedure, 1973 — Section 145Code of Civil Procedure, 1908 — Section 100ARailway Claims Tribunals Act, 1987 — Section 23Evidence Act, 1872 — Section 67
High Courts07 Apr 2022Allowed
Nilamani Mishra Vs Union Of India & Others
Orissa High Court · (2022) 04 OHC CK 0221
Constitution of India, 1950 — Article 14, 16, 226, 227Railway Services (Pension) Rules, 1993 — Rule 47, 78, 79, 87
High Courts07 Apr 2022Disposed Of
Ramesh Chandra Biswal And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0220
Constitution of India, 1950 — Article 14, 16, 226Administrative Tribunals Act, 1985 — Section 19
High Courts07 Apr 2022Allowed
Debabrata Das Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0219
Constitution of India, 1950 — Article 226, 227, 309, 311(2)Orissa Civil Service (Classification, Control and Appeal) Rules, 1962 — Rule 2(b), 15, 15(10)(ii), 16
High Courts07 Apr 2022Disposed Of
Niranjan Kar Vs State Of Orissa And Others
Orissa High Court · (2022) 04 OHC CK 0211
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 294, 306, 307, 323, 325, 341