Code of Criminal Procedure, 1973 — Section 374(2), 378, 391, 415Indian Penal Code, 1860 — Section 120B, 201, 420, 463, 464, 467, 468,Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts13 Apr 2022Dismissed

Jyotsna Rani Mohanty Vs Secretary, Indian Council Of Agricultural Research And Others

Orissa High Court · (2022) 04 OHC CK 0207

Hindu Marriage Act, 1955 — Section 13(B), 16Central Civil Services (Pension) Rules, 1972 — Rule 54 Family Pension Rules, 1964 — Rule 54

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High Courts13 Apr 2022Allowed

Sabitri Nanda And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0206

Code of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 34, 498A, 506Dowry Prohibition Act, 1961 — Section 4

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High Courts13 Apr 2022

Jitendriya Satapathy Vs State of Odisha and Ors

Orissa High Court · (2022) 04 OHC CK 0089

Orissa Aided Educational Institutions� Employees� Retirement Benefit Rules, 1981 — Rule 3

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High Courts13 Apr 2022Disposed Of

Minati Pradhan Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0088

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High Courts13 Apr 2022Disposed Of

Ananya Routray And Another Vs Dr. Nihar Ranjan Ray

Orissa High Court · (2022) 04 OHC CK 0087

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High Courts13 Apr 2022

Nilachal Acharya Vs State Of Odisha and Ors

Orissa High Court · (2022) 04 OHC CK 0086

Orissa Education Act, 1969 — Section 3(b)

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High Courts13 Apr 2022Disposed Of

Manmath Mohapatra Vs M/s Jaikisan Dasmall Jute Products Pvt. Ltd., Balasore

Orissa High Court · (2022) 04 OHC CK 0085

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High Courts13 Apr 2022Disposed Of

Sangram Kehari Barik Vs State Of Orissa And Another

Orissa High Court · (2022) 04 OHC CK 0084

Code of Criminal Procedure, 1973 — Section 205Negotiable Instruments Act, 1881 — Section 138

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High Courts13 Apr 2022Dismissed

Dr. Bachaspati Das Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0083

Code of Criminal Procedure, 1973 — Section 391Pre Conception and Pre Natal Diagnostic Techniques Act, 1994 — Section 11(2), 23

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High Courts13 Apr 2022Disposed Of

Sk. Abdul Robial Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0082

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chit Money Circulation Scheme (Banning) Act, 1978 — Section 4, 5, 6

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High Courts13 Apr 2022Disposed Of

Prasanta Kumar Rout And Another Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0081

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29

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