COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 361 of 1,624

High Courts21 Apr 2022Dismissed

Sarita Agarwalla Vs Branch Manager, Union Bank Of India

Orissa High Court · (2022) 04 OHC CK 0124

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

High Courts21 Apr 2022Dismissed

Chandra Khadia Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0123

Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 11

High Courts21 Apr 2022Allowed

Pilku Pangi @ Piluku Vs State Of Orissa (Home Department)

Orissa High Court · (2022) 04 OHC CK 0121

Code of Criminal Procedure, 1973 — Section 357, 374Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27, 154

High Courts21 Apr 2022Dismissed

Pradeep Kumar Nath And Another Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0119

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 299, 300, 302, 323, 324

High Courts21 Apr 2022Allowed

Santosh @ Khudi Minz Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0118

Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 302, 498ARailways Act, 1989 — Section 112, 113

High Courts20 Apr 2022Disposed Of

Hemanta Ku. Rout Vs State Of Odisha & Ors

Orissa High Court · (2022) 04 OHC CK 0198

Constitution of India, 1950 — Article 14Administrative Tribunal�s Act, 1985 — Section 19

High Courts20 Apr 2022Disposed Of

Jyotiranjan Dash Vs D.G. & I.G. Of Police & Ors

Orissa High Court · (2022) 04 OHC CK 0197

High Courts20 Apr 2022Allowed

Pabitra Mohanty Vs State Of Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0196

Administrative Tribunal�s Act, 1985 — Section 19

High Courts20 Apr 2022Disposed Of

Sarbeswar Bagudai Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0195

High Courts20 Apr 2022Allowed

Biswajit Mishra Vs Collector And Chairman Of Odisha Adarsha Vidyalaya (OAV) Model School, Keonjhar And Another

Orissa High Court · (2022) 04 OHC CK 0194

Constitution of India, 1950 — Article 14, 21, 226, 227

High Courts20 Apr 2022Disposed Of

ICICI Lombard G.I.Co. Ltd Vs Gitanjali @ Gita Nayak & Others

Orissa High Court · (2022) 04 OHC CK 0193

High Courts20 Apr 2022Disposed Of

Divisional Manager, ICICI Lombard G.I.Co. Ltd Vs Puspalata Patnaik & Others

Orissa High Court · (2022) 04 OHC CK 0192

High Courts20 Apr 2022Dismissed

Pradeep Biswas Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0191

Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 29

High Courts20 Apr 2022Allowed

Pramesh Pradhan @Rani And Another Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0190

Code of Criminal Procedure, 1973 — Section 167, 167(2), 173(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 36A(4)

High Courts20 Apr 2022Allowed

Kartik Nag Vs State Of Odisha

Orissa High Court · (2022) 04 OHC CK 0189

Code of Criminal Procedure, 1973 — Section 167(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 36A(4)

High Courts20 Apr 2022Disposed Of

Sujata Dash Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0117

High Courts20 Apr 2022Disposed Of

Bimala Nandan Mahapatra Vs National Highways Authority Of India And Others

Orissa High Court · (2022) 04 OHC CK 0116

High Courts20 Apr 2022Disposed Of

Jogendra Behera Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0115

High Courts20 Apr 2022Disposed Of

Sk. Kamal Vs Uddin TPCODL, Khurda & Anr

Orissa High Court · (2022) 04 OHC CK 0114

Electricity Act, 2003 — Section 127

High Courts20 Apr 2022

Umesh Chandra Nayak Vs Authorized Officer, UCO Bank, Regional Office, Bhubaneswar And Another

Orissa High Court · (2022) 04 OHC CK 0113