COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 362 of 1,624

High Courts20 Apr 2022Dismissed

Dr. Asit Kumar Jenamani And Others Vs State of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0112

Constitution of India, 1950 — Article 15(4)University Grants Commission Act, 1956 — Section 26(1)(d), 26(1)(e), 28Orissa Education Act, 1969 — Section 3(B), 7(C)

High Courts20 Apr 2022Disposed Of

Basanta Kumar Sahoo Vs Odisha Forest Department Corporation Ltd. And Others

Orissa High Court · (2022) 04 OHC CK 0111

Contract Act, 1872 — Section 56

High Courts20 Apr 2022Disposed Of

State Of Orissa Vs M/s. Branch Manager, T.D.C.C., Orissa Ltd

Orissa High Court · (2022) 04 OHC CK 0110

High Courts20 Apr 2022Disposed Of

Manas Ranjan Parida Vs Mrs. Sailabala Mahanta And Another

Orissa High Court · (2022) 04 OHC CK 0109

High Courts20 Apr 2022Disposed Of

Prakash Chandra Jena @ Rabi Jena @ Prakash Kumar Jena Vs Sri Ram Mohan Panda @ Bulu Panda

Orissa High Court · (2022) 04 OHC CK 0108

Code of Criminal Procedure, 1973 — Section 205Indian Penal Code, 1860 — Section 420

High Courts20 Apr 2022Disposed Of

S. Bharat Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0107

Indian Penal Code, 1860 — Section 380, 457

High Courts20 Apr 2022Allowed

Pramesh Pradhan@ Rani And Another Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0106

Code of Criminal Procedure, 1973 — Section 167, 167(2), 173(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 36A(4)

High Courts20 Apr 2022Dismissed

Pratap Acharya And Another Vs State Of Orissa

Orissa High Court · (2022) 04 OHC CK 0105

Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113B

High Courts20 Apr 2022

Sanjay Kumar Pani And Another Vs Arun Kumar Panda And Another

Orissa High Court · (2022) 04 OHC CK 0104

High Courts19 Apr 2022Dismissed

Manada Dehuri Vs State Of Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0204

Constitution of India, 1950 — Article 226, 227

High Courts19 Apr 2022Disposed Of

Judhistir Padhy Vs State Of Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0203

Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Pension) Rules, 1992 — Rule 18(6), 23, 23(1), 23(3), 114, 116, 116(1)Odisha Pension Rules 1977 — Rule 23

High Courts19 Apr 2022Allowed

Subarnalata Panda Vs State Of Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0202

Constitution of India, 1950 — Article 226, 227

High Courts19 Apr 2022Dismissed

Smt. Bishnupriya Pattnaik And Another Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0201

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 498ADowry Prohibition Act, 1961 — Section 4

High Courts19 Apr 2022Dismissed

Gopinath Mishra Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0200

Constitution of India, 1950 — Article 226, 227Administrative Tribunals Act, 1985 — Section 21Limitation Act, 1963 — Section 5

High Courts19 Apr 2022Allowed

Judhistir Padhy Vs State Of Odisha And Others

Orissa High Court · (2022) 04 OHC CK 0199

Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Pension) Rules, 1992 — Rule 18(6), 23, 23(1), 23(3), 114, 116, 116(1)Odisha Pension Rules 1977 — Rule 23

High Courts19 Apr 2022

Ahalya Mohapatra & Others Vs State Of Odisha & Others

Orissa High Court · (2022) 04 OHC CK 0103

High Courts19 Apr 2022Disposed Of

Shantilata Barik And Others Vs Secretary, Home Affairs Department, Bhubaneswar And Others

Orissa High Court · (2022) 04 OHC CK 0102

Odisha Civil Services (Compassionate Grant) Rules, 1964 — Rule 1(3)

High Courts19 Apr 2022Disposed Of

Susanta Kumar Dash Vs SBI Life Insurance Co. Ltd. And Others

Orissa High Court · (2022) 04 OHC CK 0101

High Courts19 Apr 2022

Steel Authority Of India Limited And Another Vs M/s G. C. Kanungo Construction (P) Ltd., CTC

Orissa High Court · (2022) 04 OHC CK 0100

Arbitration and Conciliation Act, 1996 — Section 34

High Courts19 Apr 2022Disposed Of

M/s. Bajrangbali Wire Products (P) Ltd., Bhubaneswar Vs Orissa Electrical Regulatory Commission, Bhubaneswar And Others

Orissa High Court · (2022) 04 OHC CK 0095