High Courts25 Apr 2022Disposed Of
M/s. Prasad Jewellery Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0145
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 360 of 1,624
High Courts25 Apr 2022Dismissed
Manoranjan Das Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 167(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 36A(4)
High Courts25 Apr 2022Disposed Of
Er Deepak Kumar Sahoo Vs Debajani Mohapatra
Orissa High Court · (2022) 04 OHC CK 0142
High Courts25 Apr 2022Disposed Of
Manas Ranjan Pani Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0140
Indian Penal Code, 1860 — Section 147, 148, 149, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14A
High Courts22 Apr 2022Disposed Of
Lingaraj Sethi And Another Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0188
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 341, 506Probation of Offenders Act, 1958 — Section 4
High Courts22 Apr 2022Allowed
Nissan Shalom Children Home (SAA) Vs xxx xxxx xxxx
Orissa High Court · (2022) 04 OHC CK 0187
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 38, 57, 58(3), 59, 59(7), 59(11), 61(1)(a), 103, 110(1)Code of Civil Procedure, 1908 — Section 9Adoption Regulations, 2017 — Rule 16, 16(2)
High Courts22 Apr 2022Disposed Of
Uddhaba Bagarti Vs S.N. Patra And Another
Orissa High Court · (2022) 04 OHC CK 0139
High Courts22 Apr 2022Disposed Of
Amit Sharma And Another Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 498AHindu Marriage Act, 1955 — Section 13B
High Courts22 Apr 2022Dismissed
Sai Minerals Vs Union Bank, Asset Recovery Branch, Bhubaneswar
Orissa High Court · (2022) 04 OHC CK 0137
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts22 Apr 2022Dismissed
Atmaprakash And Another Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0136
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 167, 167(2), 401Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 27A, 29, 36A(4)
High Courts22 Apr 2022Disposed Of
Pratap Chandra Mahanta And Another Vs State of Orissa (Vigilance)
Orissa High Court · (2022) 04 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 162, 212, 212(2), 219, 219(1), 220, 220(2), 227, 239, 397, 401, 465Indian Penal Code, 1860 — Section 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts22 Apr 2022Disposed Of
Umashankar Majhi Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0134
High Courts22 Apr 2022Disposed Of
Arif Khan Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0133
High Courts22 Apr 2022
Gangadhar Mishra Vs Asst. Manager, Canara Bank And Others
Orissa High Court · (2022) 04 OHC CK 0132
High Courts22 Apr 2022
NALCO Officers� Associate, Angul Vs Union Of India And Others
Orissa High Court · (2022) 04 OHC CK 0131
High Courts22 Apr 2022
Bhagaban Pujapanda And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0130
Wild Life (Protection) Act, 1972 — Section 3(1), 3(2)(v), 3(2)(xiv), 18, 26A
High Courts21 Apr 2022Dismissed
Sarita Agarwalla Vs Branch Manager, Union Bank Of India, (Ecorporation Bank), Karanjia Branch, Districtmayurbhanj And Others
Orissa High Court · (2022) 04 OHC CK 0129
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts21 Apr 2022Dismissed
Gulumi Bachao Committee And Others Vs Collector cum District Magistrate, Koraput And Others
Orissa High Court · (2022) 04 OHC CK 0127
High Courts21 Apr 2022Disposed Of
Gayatri Educational and Charitable Trust, NH-5, Nayapalli, Bhubaneswa Vs Chairperson, Central Board Of Excise & Customs, Ministry Of Finance, Department Of Revenue, North Block, New Delhi & Others
Orissa High Court · (2022) 04 OHC CK 0126
Constitution of India, 1950 — Article 226, 227Central Goods and Services Tax Act, 2017 — Section 67, 70Finance Act, 1994 — Section 69, 73(1), 78
High Courts21 Apr 2022Disposed Of
Puna Bhoi And Another Vs State Of Orissa And Others
Orissa High Court · (2022) 04 OHC CK 0125