High Courts27 Apr 2022Disposed Of
Satyanarayan Sahoo Vs Keonjhargarh Municipality And Another
Orissa High Court · (2022) 04 OHC CK 0150
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 359 of 1,624
High Courts27 Apr 2022Disposed Of
Union Of India Vs B. B. Senapati
Orissa High Court · (2022) 04 OHC CK 0148
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts26 Apr 2022Dismissed
Zobeda Khatun Vs Md.Habibullah Khan & Ors
Orissa High Court · (2022) 04 OHC CK 0186
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rules 97, Order 21 Rule 99, Order 21 Rule 101
High Courts26 Apr 2022Allowed
Orissa Trust Of Technical Education And Training Vs Chief Commissioner Of Income Tax, Orissa Region, Bhubaneswar And Another
Orissa High Court · (2022) 04 OHC CK 0167
Income Tax Act, 1961 — Section 10(23C)(vi)
High Courts26 Apr 2022Dismissed
Uma Charan Mishra Vs Union Of India And Another
Orissa High Court · (2022) 04 OHC CK 0166
Constitution of India, 1950 — Article 14, 84, 173, 226, 246(1), 327Representation of the People Act, 1951 — Section 33(1A), 34, 39(2), 123(7), 126A, 126B, 158
High Courts26 Apr 2022Disposed Of
Arati Mallik Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0165
Constitution of India, 1950 — Article 226, 227
High Courts26 Apr 2022Allowed
Biswanath Gouda Vs State Of Odisha And Ors
Orissa High Court · (2022) 04 OHC CK 0164
Constitution of India, 1950 — Article 226, 227Administrative Tribunal Act, 1985 — Section 14
High Courts26 Apr 2022Disposed Of
Sukanti Sahoo Vs State Of Odisha And Ors
Orissa High Court · (2022) 04 OHC CK 0163
High Courts26 Apr 2022Disposed Of
Dhaneswar Behera Vs State Of Odisha And Ors
Orissa High Court · (2022) 04 OHC CK 0162
High Courts26 Apr 2022Dismissed
Bichitra Dhala Vs Manager of UCO Bank, Barabati Branch
Orissa High Court · (2022) 04 OHC CK 0161
Constitution of India, 1950 — Article 226, 227
High Courts26 Apr 2022Dismissed
Rajanikanta Sahani Vs Authorized Officer, Union Bank of India, Regional Office, Cuttack & Others
Orissa High Court · (2022) 04 OHC CK 0160
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts26 Apr 2022Dismissed
Samaru Pasayat Vs Orissa State Financial Corporation & Another
Orissa High Court · (2022) 04 OHC CK 0159
Constitution of India, 1950 — Article 226, 227
High Courts26 Apr 2022Disposed Of
State Of Odisha Vs M/s. Kandoi Automobiles (P) Ltd
Orissa High Court · (2022) 04 OHC CK 0158
Orissa Sales Tax Act, 1947 — Section 9C, 12(4)Orissa Additional Sales Tax Rules, 1975 — Rule 5
High Courts26 Apr 2022Dismissed
Principal Commissioner Of Income Tax, Bhubaneswar Vs M/s. Orissa State Police Housing & Welfare Corporation Ltd
Orissa High Court · (2022) 04 OHC CK 0157
Income Tax Act, 1961 — Section 142(1), 143(2), 263
High Courts26 Apr 2022
M/s. Shivshakti Oils Private Ltd Vs Official Liquidator, Orissa High Court And Another
Orissa High Court · (2022) 04 OHC CK 0156
High Courts26 Apr 2022Disposed Of
Ramakrishna Kanhar Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts26 Apr 2022Disposed Of
Susanta Sethi Vs State Of Odisha
Orissa High Court · (2022) 04 OHC CK 0154
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29
High Courts26 Apr 2022Dismissed
New India Assurance Co. Ltd. And Others Vs M/s. Soosree Plastic Industries Pvt. Ltd
Orissa High Court · (2022) 04 OHC CK 0153
Arbitration and Conciliation Act, 1996 — Section 11(6), 16, 28, 34, 34(2)
High Courts25 Apr 2022Dismissed
Pratap Chandra Samantaray Vs Chief Manager, Punjab National Bank (OBC), Balasore And Another
Orissa High Court · (2022) 04 OHC CK 0147
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts25 Apr 2022Disposed Of
NALCO Officers� Association, Angul Vs Union Of India And Others
Orissa High Court · (2022) 04 OHC CK 0146