High Courts13 Apr 2022Disposed Of
Radhu Majhi Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0080
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27(A), 29
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 364 of 1,624
High Courts13 Apr 2022Disposed Of
R. Satyanarayan Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0079
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts13 Apr 2022Disposed Of
Khireswar Meher Vs State Of Odisha And Ors
Orissa High Court · (2022) 04 OHC CK 0075
High Courts13 Apr 2022
Dr.Son Pattnaik & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 04 OHC CK 0074
High Courts12 Apr 2022Allowed
Prasan Kumar Kanhor Vs State Of Odisha & Others
Orissa High Court · (2022) 04 OHC CK 0209
Constitution of India, 1950 — Article 226, 227
High Courts12 Apr 2022Dismissed
Bhajaman Sahu Vs State Of Orissa
Orissa High Court · (2022) 04 OHC CK 0208
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 302, 307
High Courts12 Apr 2022Disposed Of
Dhamra Port Company Ltd., BBSR Vs Collector And District Magistrate, Bhadrak And Others
Orissa High Court · (2022) 04 OHC CK 0072
High Courts12 Apr 2022Disposed Of
M/s Salubrity Biotech Ltd. And Another Vs Bank Of Baroda, Vadodara And Others
Orissa High Court · (2022) 04 OHC CK 0071
High Courts12 Apr 2022Disposed Of
M/s Utkal Realtors Pvt. Ltd Vs Bhubaneswar Development Authority (BDA)
Orissa High Court · (2022) 04 OHC CK 0070
High Courts12 Apr 2022Disposed Of
Biplab Nayak Vs Registrar, BPUT And Others
Orissa High Court · (2022) 04 OHC CK 0069
High Courts12 Apr 2022Disposed Of
Managing Committee, Kamala Arjun College, Gandibed, Balasore Vs State Of Odisha And Others
Orissa High Court · (2022) 04 OHC CK 0068
High Courts12 Apr 2022Disposed Of
M/S Nalina Kumar Ray Vs M/s Steel Authority Of India Limited, Rourkela And Another
Orissa High Court · (2022) 04 OHC CK 0067
Arbitration and Conciliation Act, 1996 — Section 12
High Courts11 Apr 2022Disposed Of
Kalinga Institute of Mining Engineering and Technology Trust (KIMET Trust) Vs Sushanta Kumar Roul, B.M., S.B.I., Chhendipada
Orissa High Court · (2022) 04 OHC CK 0078
High Courts11 Apr 2022
Dharani Ballav Dey Vs Sougat Ballav Dey
Orissa High Court · (2022) 04 OHC CK 0077
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts11 Apr 2022
M/s Raghul Construction Vs NTPC Ltd. And Another
Orissa High Court · (2022) 04 OHC CK 0076
High Courts11 Apr 2022Disposed Of
Om Automobiles, Berhampur Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0066
Motor Vehicles Act, 1988 — Section 192Orissa Motor Vehicles Taxation Act, 1975 — Section 3Central Motor Vehicles Rules, 1989 — Rule 35
High Courts11 Apr 2022Dismissed
Pratap Chandra Jena Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0065
Odisha Survey and Settlement Act, 1958 — Section 32
High Courts11 Apr 2022Disposed Of
Sujit Kumar Panda And Others Vs State Of Odisha And Another
Orissa High Court · (2022) 04 OHC CK 0064
High Courts11 Apr 2022Disposed Of
Baban Charan Sahoo Vs Tahasildar, Vyasanagar And Another
Orissa High Court · (2022) 04 OHC CK 0063