High Courts29 Mar 2022Dismissed
State Of Orissa Vs M/s. Sunayana Metal Industries
Orissa High Court · (2022) 03 OHC CK 0167
Central Sales Tax Act, 1956 — Section 3(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 370 of 1,624
High Courts29 Mar 2022Disposed Of
Deepak Kumar Swain Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0166
Indian Penal Code, 1860 — Section 376(2)(g), (376D)
High Courts29 Mar 2022Disposed Of
Bisi Babu @ Biseswar Sahu Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0165
Indian Penal Code, 1860 — Section 34, 302, 498A
High Courts29 Mar 2022Disposed Of
Brajabandhu Dhal Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0164
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338
High Courts29 Mar 2022Disposed Of
Dillip Kumar Dash And Another Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0163
High Courts29 Mar 2022Disposed Of
Irfan Khan Vs State Of Odisha
Orissa High Court · (2022) 03 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts29 Mar 2022
Steel Authority Of India Limited And Another Vs M/S. G. C. Kanungo Construction (P) Ltd., CTC
Orissa High Court · (2022) 03 OHC CK 0161
Arbitration and Conciliation Act, 1996 — Section 19, 28
High Courts28 Mar 2022Dismissed
Ratnakar Baral Vs Managing Director, Orissa State Cooperative Marketing Federation Limited, Bhubaneswar And Another
Orissa High Court · (2022) 03 OHC CK 0187
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts28 Mar 2022Disposed Of
Shri Rama Chandra Giri Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0186
Indian Penal Code, 1860 — Section 376Orissa Education Act, 1969 — Section 3(b), 10AScheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(xii)
High Courts28 Mar 2022Disposed Of
State of Odisha And Another Vs Samarendra Pradhan And Another
Orissa High Court · (2022) 03 OHC CK 0185
High Courts28 Mar 2022Dismissed
Manoranjan Pattanaik Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0184
High Courts28 Mar 2022Disposed Of
Dr. Pratap Kumar Mishra Vs Jagannath Bastia
Orissa High Court · (2022) 03 OHC CK 0183
High Courts28 Mar 2022Disposed Of
M/s. K.R. Oil Industries of Dhanamandal Vs State Of Odisha And Others
Orissa High Court · (2022) 03 OHC CK 0182
Central Sales Tax Act, 1956 — Section 5(3)
High Courts28 Mar 2022Disposed Of
Legal Manager, M/s. ICICI Lombard General Insurance Company Ltd Vs Smt. Santilata Behera And Others
Orissa High Court · (2022) 03 OHC CK 0181
High Courts28 Mar 2022Disposed Of
Manager cum Officer in Charge, National Insurance Company Ltd Vs Laxmibala Dalabehera And Others
Orissa High Court · (2022) 03 OHC CK 0180
High Courts28 Mar 2022Disposed Of
Vice President & Zone Head (Claims), M/s. Tata AIG General Insurance Company Ltd Vs Harekrushna Samal And Another
Orissa High Court · (2022) 03 OHC CK 0179
High Courts28 Mar 2022Disposed Of
Harihar Sahoo Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0178
Code of Criminal Procedure, 1973 — Section 457Odisha Excise Act, 2005 — Section 71, 72
High Courts28 Mar 2022Disposed Of
Sachidananda Lenka Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0177
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 385, 506
High Courts28 Mar 2022Disposed Of
Sibanarayan Debaprasad Acharya Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0176
Indian Penal Code, 1860 — Section 302, 392Arms Act, 1959 — Section 25, 27
High Courts28 Mar 2022Disposed Of
Puspanshu Mallick Vs State Of Orissa
Orissa High Court · (2022) 03 OHC CK 0175
Indian Penal Code, 1860 — Section 34, 379, 411