High Courts04 Jan 2022Disposed Of
D.M., M/s.Oriental Insurance Co. Ltd Vs Anjali Pradhan And Others
Orissa High Court · (2022) 01 OHC CK 0010
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 398 of 1,624
High Courts04 Jan 2022Allowed
M/s. Ultratech Cement Limited & Another Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0009
Constitution of India, 1950 — Article 14, 226Orissa Sales Tax Act, 1947 — Section 6
High Courts04 Jan 2022Dismissed
State Of Orissa And Others Vs M/s. Engineers & Builders Ltd
Orissa High Court · (2022) 01 OHC CK 0008
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Jan 2022Dismissed
Babulal Sahu And Two Others Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 37, 37(c), 302, 323Evidence Act, 1872 — Section 134
High Courts03 Jan 2022Disposed Of
Manoj Kumar Sahu Vs A.O, State Bank Of India, Cuttack & Another
Orissa High Court · (2022) 01 OHC CK 0006
High Courts03 Jan 2022Dismissed
Divisional Manager, National Insurance Company Ltd Vs Bidyut Prabha Sahoo And Others
Orissa High Court · (2022) 01 OHC CK 0004
High Courts03 Jan 2022Dismissed
Leena Mishra Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts03 Jan 2022Dismissed
Pruthwiraj Lenka Vs State Of Odisha (Vig.)
Orissa High Court · (2022) 01 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 389, 389(1)Indian Penal Code, 1860 — Section 120B, 201, 409, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts03 Jan 2022Disposed Of
Sankar Dev Seth @ Deepak Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 274, 275Narcotic Drugs and Psychotropic Substances Act 1985 — Section 21(C), 25, 29
High Courts24 Dec 2021Dismissed
Sahadeb Naik & Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0176
Indian Penal Code, 1860 — Section 34, 302, 458
High Courts24 Dec 2021Dismissed
Ajaya Kumar Jena And Others Vs Bhikari Chandra Naik And Others
Orissa High Court · (2021) 12 OHC CK 0175
Partition Act, 1893 — Section 4
High Courts24 Dec 2021Disposed Of
Sarah Sharma Vs Parameswaran B
Orissa High Court · (2021) 12 OHC CK 0173
High Courts24 Dec 2021Disposed Of
Sri Deepak Kumar Jain Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0172
High Courts24 Dec 2021Disposed Of
Sakhi Bewa& Ors Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0171
High Courts24 Dec 2021Disposed Of
Minchi Sahu And Others Vs Champakeswar Purohit And Others
Orissa High Court · (2021) 12 OHC CK 0170
High Courts24 Dec 2021Disposed Of
Mamatarani Mohapatra And Others Vs Kishore Rout And Another
Orissa High Court · (2021) 12 OHC CK 0169
High Courts24 Dec 2021Dismissed
Minja @ Rohit Pradhan Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0168
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 379, 411Evidence Act, 1872 — Section 27
High Courts24 Dec 2021Allowed
Nakhia @ Sushila @ Susil @ Laxmidhar Sahu @ Laxmidhar Sahoo Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 161, 161(1), 162Indian Penal Code, 1860 — Section 304IIEvidence Act, 1872 — Section 25, 134, 145
High Courts24 Dec 2021Disposed Of
Akash Kumar Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0166
Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act 1985 — Section 20(b)(ii)C
High Courts24 Dec 2021Disposed Of
Gopinath Bhumia Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0165
Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act 1985 — Section 20(b)(ii)C, 25, 29