High Courts19 Mar 2026Disposed Of
Chitaranjan Dash @ Chittaranjan Dash Vs Debadutta Pradhan, Oas, Tahasildar-Cuttack Sadar
Orissa High Court · (2026) 03 OHC CK 1075
Orissa Land Reforms Act, 1960-Section 8A
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 36 of 1,624
High Courts19 Mar 2026Allowed
Prafulla Kumar Dehury and Ors Vs State of Odisha
Orissa High Court · (2026) 03 OHC CK 1072
Indian Penal Code, 1860-Section 34, 300, 302, 304I, 307, 341, 506Code Of Criminal Procedure, 1973-Section 161Evidence Act, 1872-Section 11
High Courts19 Mar 2026Allowed
Bhagirathi Khuntia Vs Golapi Gouduni
Orissa High Court · (2026) 03 OHC CK 1071
Code Of Civil Procedure, 1908-Order 6 Rule 4, Order 41 Rule 33Indian Succession Act, 1925-Section 63Evidence Act, 1872-Section 68
High Courts18 Mar 2026Disposed Of
Priyabrata Mohapatra Vs State Of Odisha (Vigilance)
Orissa High Court · (2026) 03 OHC CK 1070
High Courts18 Mar 2026
Subhranshu Sekhar Padhi Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1068
High Courts18 Mar 2026
Abani Kumar Giri Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1067
High Courts18 Mar 2026
Biswaranjan Behura Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1066
High Courts17 Mar 2026Disposed Of
M. Krishna Rao Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1059
High Courts17 Mar 2026Disposed Of
Diptikanta Biswal Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1058
High Courts17 Mar 2026Disposed Of
Bijayalaxmi Ojha Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1057
High Courts17 Mar 2026Disposed Of
Manoj Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1056
High Courts17 Mar 2026Disposed Of
Deepak Kindo Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1055
Indian Penal Code, 1860-Section 120B, 406, 420, 467, 468, 471
High Courts17 Mar 2026Disposed Of
Ashok Kumar Mallick & Another Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1054
High Courts17 Mar 2026Disposed Of
Uday Narayan Tripathy Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1053
High Courts16 Mar 2026
Amaresh Pradhan @ Bula Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1052
High Courts16 Mar 2026
Kanhu Kishur Panda @ Kanhu Kishore Panda Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1051
High Courts16 Mar 2026Disposed Of
Muralidhar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2026) 03 OHC CK 1050
High Courts16 Mar 2026Disposed Of
Jagadish Chinda Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1049
Land Acquisition Act, 1984-Section 11, 18
High Courts16 Mar 2026
Ratane Dei @ Nag Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1048
High Courts14 Mar 2026Disposed Of
Parbati Acharya Vs Managing Director South Co Ganjam And Others
Orissa High Court · (2026) 03 OHC CK 1065