High Courts10 Apr 2026Dismissed
Kailash Panda Vs Purna Khety And Another
Orissa High Court · (2026) 04 OHC CK 1458
Limitation Act, 1963-Section 5
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 34 of 1,624
High Courts09 Apr 2026Dismissed/ Disposed Of
Djedje Raymond @ Chijoke Okoye Vs State Of Odisha
Orissa High Court · (2026) 04 OHC CK 1468
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 78(2), 108, 308(5), 318(4), 319(2), 336(2), 336(3), 338, 340(2)Information Technology Act, 2000-Section 67, 67A
High Courts09 Apr 2026Allowed/ Disposed Of
Angel Mishra Vs State Of Orissa
Orissa High Court · (2026) 04 OHC CK 1467
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(6), 483Indian Penal Code, 1860-Section 34, 420, 467, 468
High Courts09 Apr 2026Allowed/ Disposed Of
Jharana Saho Vs State Of Orissa(OPID)
Orissa High Court · (2026) 04 OHC CK 1466
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 406, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978-Section 4, 5, 6
High Courts09 Apr 2026Dismissed
Satyabrata Sahoo Vs Pabhasini Sahoo & Another
Orissa High Court · (2026) 04 OHC CK 1465
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144, 145, 447Code Of Criminal Procedure, 1973-Section 125, 126
High Courts09 Apr 2026Dismissed
Abdul Ahad @ Abdul Ahad Khan And Others Vs Sayed Jamal Sahed (Since Dead) Through, His Legal Heirs And Others
Orissa High Court · (2026) 04 OHC CK 1464
Code Of Civil Procedure, 1908-Order 1, Rule 10, Order 1, Rule 10(2), Order 22 Rule 4
High Courts08 Apr 2026Allowed
Sabyasachi Mandal And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 04 OHC CK 1472
Registration Act, 1908-Section 23, 24, 25, 26, 33(1), 32(c), 34, 34(1), 34(3), 34(3)(c), 35, 41, 43, 45, 69, 75, 77, 88, 89
High Courts08 Apr 2026Dismissed
Ashok Muthamajhi Vs State Of Odisha & Other
Orissa High Court · (2026) 04 OHC CK 1471
Odisha Grama Panchayats Act, 1964-Section 25(1)(v), 26, 26(2)
High Courts08 Apr 2026Dismissed
Manoranjan Mishra Vs State Of Odisha And Others
Orissa High Court · (2026) 04 OHC CK 1470
Land Acquisition Act, 1894-Section 4(1)
High Courts08 Apr 2026Disposed Of
Mylapalli Mahesh @ Raj Vs State Of Orissa
Orissa High Court · (2026) 04 OHC CK 1469
Constitution Of India, 1950-Article 21, 22, 22(1)Child And Adolescent Labour (Prohibition And Regulation) Act, 1986-Section 14Bharatiya Nagarik Suraksha Sanhita, 2023-Section 47, 483
High Courts31 Mar 2026Disposed Of
Gouri Prasad Das @ Gouri Das Vs State Of Orissa And Others
Orissa High Court · (2026) 03 OHC CK 1096
Negotiable Instruments Act, 1881-Section 138, 148, 148(1), 148ACode Of Criminal Procedure, 1973-Section 389
High Courts31 Mar 2026Dismissed
M/S Ele Animations (P) Ltd., Bhubaneswar Vs Satya Swagat Mohanty
Orissa High Court · (2026) 03 OHC CK 1095
Code Of Civil Procedure, 1908-Section 115, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2Commercial Courts Act, 2015-Section 12A
High Courts31 Mar 2026Dismissed
Susanta Kumar Sahoo & Others Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1094
Constitution Of India, 1950-Article 226, 227
High Courts31 Mar 2026Dismissed
Judhisthir Routray & Another Vs Uttam Bewa & Others
Orissa High Court · (2026) 03 OHC CK 1093
Odisha Survey And Settlement Act, 1958-Section 15(b)
High Courts30 Mar 2026Dismissed
Gemini Consulting Services India Pvt. Ltd., Bhubaneswar Vs Security Printing And Minting Corporation Of India Limited, New Delhi And Others
Orissa High Court · (2026) 03 OHC CK 1103
Constitution Of India, 1950-Article 226, 226(2)
High Courts30 Mar 2026Disposed Of
Parbati Das Vs Collector, Balasore And Others
Orissa High Court · (2026) 03 OHC CK 1102
Constitution Of India, 1950-Article 226, 227Orissa Maintenance And Welfare Of Parents And Senior Citizen Rules, 2009-Rule 19Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 2, 7, 12, 16, 16(1)
High Courts30 Mar 2026Disposed Of
Lalit Kumar Ghana And Others Vs Raghunandan Palei And Anothers
Orissa High Court · (2026) 03 OHC CK 1101
Indian Penal Code, 1860-Section 34, 304(B), 498(A)Dowry Prohibition Act, 1961-Section 4Hindu Minority And Guardianship Act, 1956-Section 6, 13
High Courts30 Mar 2026Disposed Of
Giriraj Singh Maj Vs Laxman Bag
Orissa High Court · (2026) 03 OHC CK 1100
Code Of Civil Procedure, 1908-Section, Order 13 Rule 10 (2)Representation of the People Act, 1951-Section 87
High Courts30 Mar 2026Allowed/ Dismissed
Charanjeet Singh Bhagal @ Charanjeet Singh Vs Rimmi Singh Kaur Bhagal And Others
Orissa High Court · (2026) 03 OHC CK 1099
Code Of Criminal Procedure, 1973-Section 397, 401Hindu Adoptions and Maintenance Act, 1956-Section 18
High Courts30 Mar 2026Dismissed
Dr. Anil Kumar Pradhan Vs Bijay Prasad Gupta
Orissa High Court · (2026) 03 OHC CK 1098
Code Of Criminal Procedure, 1973-Section 313, 357(3), 397, 401Negotiable Instruments Act, 1881-Section 118, 138, 139